High Courts08 Apr 2019Allowed
Majid And Others Vs State Of Haryana And another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120, 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 92 of 146
High Courts08 Apr 2019Dismissed
Rakesh Alias Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 186, 212, 216, 332, 307, 353Arms Act, 1959 — Section 25, 54, 59
High Courts08 Apr 2019Dismissed
Deepak Alias Ford Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 186, 120B, 212, 302, 307, 332, 353Arms Act, 1959 — Section 25, 54, 59
High Courts08 Apr 2019Disposed Off
Aishwarya Sharma Vs Central Board Of Secondary Education, Vikas Marg, C Block, Preet Vihar, New Delhi And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0078
High Courts08 Apr 2019Allowed
Charanjit Kaur Vs Hardev Singh
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0075
High Courts08 Apr 2019Dismissed
Sukhwinder Singh And Others Vs Ajaib Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0074
Code Of Civil Procedure, 1908 — Order 41 Rule 25
High Courts08 Apr 2019Partly Allowed.
Manjeet Kaur And Others Vs Jassa Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0064
High Courts08 Apr 2019Dismissed
Raghu Nath And Others Vs Ajmat Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0063
Special Relief Act, 1963 — Section 31, 34East Punjab Holdings(Consolidation And Prevention Of Fragmentation) Act, 1948 — Section 21, 23, 42, 43ALimitation Act, 1963 — Article 58
High Courts08 Apr 2019Allowed
Nitya Nand & Sons Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0019
Arbitration And Conciliation Act, 1996 — Section 8, 11, 14, 15, 34, 34(2)
High Courts08 Apr 2019Dismissed
Makhan Singh And Another And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0018
Indian Penal Code, 1860 — Section 302, 304BCode of Criminal Procedure, 1973 — Section 313
High Courts05 Apr 2019Allowed
Kailash Yadav Vs Sahil Walia And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0182
Motor Vehicles Act, 1988 — Section 163A, 166, 171Code Of Civil Procedure, 1908 — Section 34
High Courts05 Apr 2019
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/s Beant College Of Engineering & Technology
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0140
Income Tax Act, 1961 — Section 10(23C)(iiiad), 12AA, 12AA(3), 260A
High Courts05 Apr 2019Disposed Off
Harnarinder Singh Vs Punjab State Power Corporation Ltd. & Anr.
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0137
Prevention Of Corruption Act, 1988 — Section 19
High Courts05 Apr 2019Disposed Off
New India Assurance Company Ltd. Vs Ram Rati And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0120
Motor Vehicles Act, 1988 — Section 166
High Courts05 Apr 2019Dismissed
Sukhdev Singh @ Sukhwinder Singh And Others Vs Mahal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0119
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Apr 2019Allowed
Sukhdeep Kaur And Others Vs Baljit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0108
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts05 Apr 2019Allowed
Raj Rani And Others Vs Anand Pal And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0102
Indian Penal Code, 1860 — Section 279, 304A, 337, 427
High Courts05 Apr 2019Allowed
Joginder @ Joga Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0062
Indian Penal Code, 1860 — Section 342, 395, 397, 399, 402, 458, 506Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts05 Apr 2019Allowed
Jasvir Singh Vs State Of Punjab And another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts05 Apr 2019Disposed Off
Desa Ram And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452