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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 91 of 146

High Courts09 Apr 2019Allowed

Haripal And Others Vs Narender And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0107

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(44), 2(48), 10, 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j), 10(2), 166
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High Courts09 Apr 2019Dismissed

Navdeep Kaur Vs Attar Singh

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0106

Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 23 Rule 1(4), Order 23 Rule 1(4)(b)
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High Courts09 Apr 2019Disposed Off

Satpal Singh @ Bali Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0053

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22C
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High Courts08 Apr 2019Allowed

Victor Vs Harmanjit Singh & Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0154

Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
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