High Courts10 Apr 2019Partly Allowed
Raju Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0202
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 90 of 146
High Courts10 Apr 2019Disposed Off
Jeewan Asha And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0169
Constitution Of India, 1950 — Article 14, 16
High Courts10 Apr 2019Allowed
Gurinder Pal Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0136
High Courts10 Apr 2019Dismissed
Jagdish Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0135
High Courts10 Apr 2019Allowed
Sarjeet Singh Vs Bimla Devi And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0128
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 163A, 166
High Courts10 Apr 2019Allowed
Sunaina Devi And Others Vs Mohd. Salim And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0112
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2019Allowed
Smt. Bimla Devi And Another Vs Shimbupuri And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0105
Motor Vehicles Act, 1988 — Section 166
High Courts10 Apr 2019Dismissed
Raj Kumar Vs Ajit Singh And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0101
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 17
High Courts10 Apr 2019Dismissed
Manohar Singh Vs State Of Punjab And another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts10 Apr 2019Dismissed
Mahavir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0086
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 302
High Courts10 Apr 2019Allowed
Ram Kishan Vs Gian Chand
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0073
High Courts10 Apr 2019Disposed Off
Ashok Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0068
Haryana Panchayati Raj Act, 1994 — Section 7, 8Constitution Of India, 1950 — Article 226, 227
High Courts10 Apr 2019Dismissed
State Of Haryana Vs Ram Saran
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0067
Electricity Act, 2003 — Section 135, 138, 151Code Of Criminal Procedure, 1973 — Section 173, 188, 220(1), 221(1), 221(2), 258Indian Penal Code, 1860 — Section 201, 300, 427, 435
High Courts10 Apr 2019Allowed
Mainpal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379A
High Courts10 Apr 2019Allowed
S. Sriniwasan Vs State Of Haryana And another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138
High Courts10 Apr 2019Allowed
Gurvinder Singh @ Baba Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 216, 302, 307, 395, 397, 411Arms Act, 1959 — Section 25
High Courts09 Apr 2019Dismissed
Rattan Lal Vs Vijay Luxmi
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0196
Haryana Urban (Control Of Rent and Eviction) Act, 1973 — Section 12(6), 13
High Courts09 Apr 2019Allowed
Saroj Kumari Vs Chairman, Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0145
High Courts09 Apr 2019Dismissed
M/S B.B. Saraf & Company And Another Vs M/S Harisons Engg. Works And Others.
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0124
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Apr 2019Partly Allowed
Oriental Insurance Company Ltd. Vs Bhateri And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0116
Motor Vehicles Act, 1988 — Section 166