High Courts22 Apr 2019Dismissed
National Insurance Company Ltd Vs Smt. Ranjana alias Komal And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0160
Motor Vehicles Act, 1988 — Section 140, 163A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 88 of 146
High Courts22 Apr 2019Allowed
Sheela And Others Vs Krishan Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0159
High Courts22 Apr 2019Disposed Off
Kishni And Others Vs Rajbir Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0158
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts22 Apr 2019Disposed Off
Davinder Kumar Jain Vs Executive Engineer Central Works Division, PWD (B&R), Ferozepur City & Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0157
Punjab Department Of Public Works (Building And Roads) Junior Engineers (ClassIII) Service Rules, 1993 — Rule 10(3)
High Courts22 Apr 2019Dismissed
National Insurance Company Ltd. Vs Munni Devi And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0151
High Courts22 Apr 2019Allowed
Kulwant Singh @ Baba And Ors Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0148
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 427, 447, 448, 506, 511
High Courts22 Apr 2019Disposed Off
National Insurance Company Ltd. Vs Raksha Kumari And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0142
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Apr 2019Allowed
Virender Singh And Another Vs Harmira Ram And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0141
Motor Vehicles Act, 1988 — Section 166
High Courts22 Apr 2019Disposed Off
Rekha Devi And another Vs District Education Officer Chandigarh & Ors.
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0134
High Courts22 Apr 2019Disposed Off
State Of Punjab And Others Vs Narinder Singh Kaleka
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0126
Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 2.2(c)(1), 2.2(b), 5(i), 5(ii), 5(iv), 6.16AA(9), 10
High Courts12 Apr 2019Allowed
Kanta Devi & Others Vs Amit Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0156
Motor Vehicles Act, 1988 — Section 166
High Courts12 Apr 2019Allowed
Pushkar And Another Vs Satpal Singh @ Raju And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0143
Motor Vehicles Act, 1988 — Section 166
High Courts12 Apr 2019Allowed
Kulwinderpal Singh Vs Rajan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0127
Motor Vehicles Act, 1988 — Section 166
High Courts12 Apr 2019Disposed Off
Mahender Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0122
Arms Act, 1959 — Section 25, 54, 59Indian Penal Code, 1860 — Section 286, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Apr 2019Allowed
Sita Ram Sharma And Others Vs State Of U.T.Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0121
Code Of Criminal Procedure, 1973 — Section 161, 173, 319, 482Indian Penal Code, 1860 — Section 147, 148, 149, 326, 506
High Courts12 Apr 2019Allowed
Dinesh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0109
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts12 Apr 2019Allowed
Ajay Kumar Vs Kapil Hans
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0099
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts12 Apr 2019Allowed
Rupinder Kaur Vs Saravjeet Kaur And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0098
Haryana Panchayati Raj Act, 1994 — Section 176Haryana Panchayati Raj Election Rules, 1994 — Rule 66(2), 69(2), 69(3), 69(4), 69
High Courts12 Apr 2019
Harpreet Singh Alias Gahgu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0092
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 15, 20, 22, 41(1), 41(2),42, 50, 50(4), 52, 57Code Of Criminal Procedure, 1973 — Section 2(y), 2(xxix), 4, 41, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 93, 94, 95, 96, 97, 98, 99, 100, 100(4), 101, 102, 103, 104, 105, 161, 165, 313Indian Penal Code, 1860 — Section 11
High Courts12 Apr 2019Dismissed
Amiti Gupta And Others Vs State Bank Of India And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0089
Securitization And Reconstruction Of Financial Assets Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(4), 13(3A), 14, 17, 17(1), 17(2), 17(5)Punjab General Sales Tax Act, 1948 — Section 11(10)Security Interest (Enforcement) Rules, 2002 — Rule 8, 9, 9(4), 9(5), 9(7)