High Courts01 May 2019Partly Allowed
Umesh Singh And Another Vs Jamil Ahmed Through Lrs And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0009
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 86 of 146
High Courts01 May 2019Disposed Off
Balwinder Singh And another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 326
High Courts01 May 2019Partly Allowed
Rajinder Kaur Vs Romi R. Mashia And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0001
Motor Vehicles Act, 1988 — Section 166
High Courts30 Apr 2019
Roshan Lal Vs Sama Masih And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0209
Indian Penal Code, 1860 — Section 34, 279, 304A, 337, 338, 427
High Courts30 Apr 2019Allowed
Smt. Kela Devi And Others Vs Sh. Ajmer Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0208
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts30 Apr 2019Disposed Off
Indraj And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0207
Constitution Of India, 1950 — Article 21
High Courts30 Apr 2019Allowed
Rajbala And Others Vs Satish And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0206
Motor Vehicles Act, 1988 — Section 166, 171, 110CC
High Courts30 Apr 2019Allowed
Kulwinder Kaur And Others Vs Shivji Ram Goyal And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0190
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts30 Apr 2019Dismissed
Sushila And Others Vs Sahid And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0189
Motor Vehicles Act, 1988 — Section 166Constitution Of India, 1950 — Article 136
High Courts30 Apr 2019Allowed
Jagdish Kumar And Another Vs Lachhman And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0188
Punjab Preemption Act, 1913 — Section 21ALimitation Act, 1963 — Article 97
High Courts30 Apr 2019Allowed
Sushma Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0187
Motor Vehicles Act, 1988 — Section 166
High Courts30 Apr 2019Allowed
Devender @ Sonu Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0178
Code Of Criminal Procedure, 1973 — Section 161, 173, 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 427, 452, 506
High Courts30 Apr 2019
Ravinder Singh @ Shoki Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0176
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts29 Apr 2019Allowed
Suraj Parkash Bajaj Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0214
Pension Rules, 1999 — Rule 2(j)
High Courts29 Apr 2019Allowed
Kuldeep Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0211
Indian Penal Code, 1860 — Section 34, 107, 109, 306
High Courts29 Apr 2019
Sarwan Kumar And another Vs Kashmiri Lal And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0210
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts29 Apr 2019Disposed Off
Avtar Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0205
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts29 Apr 2019Dismissed
Chattar Singh Punia Vs Sukha Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0204
Code Of Civil Procedure, 1908 — Order 14 Rule 3, Order 14 Rule 5
High Courts29 Apr 2019
New India Assurance Company Ltd. Vs Paramjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0193
High Courts29 Apr 2019Allowed
Khazan Singh And Others Vs Ram Karan And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0192
Motor Vehicles Act, 1988 — Section 166