Representation Of the People Act, 1951 — Section 8A, 10A, 11, 77, 78, 87, 123(7)Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Conduct Of Elections Rules, 1961 — Rule 1(f), 86(1), 86(3)

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High Courts02 May 2019Allowed

Kulwinder Kaur And Another Vs Balwinder Singh And Others

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0012

Motor Vehicles Act, 1988 — Section 166

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High Courts02 May 2019Disposed Off

Rajesh Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0005

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420, 506

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High Courts02 May 2019Disposed Off

Babita And another Vs State Of Haryana And another

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0004

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts02 May 2019Disposed Off

Jasvir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0003

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 201, 304, 406, 420Passport Act, 1967 — Section 12

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High Courts01 May 2019Dismissed

Joginder Singh (Since Deceased) Through Lrs And Another Vs Bhagat Singh (Deceased) Through Lrs And Others

Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 380

Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63(c)Hindu Succession Act, 1956 — Section 8

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High Courts01 May 2019Disposed Off

Bhupinder K. Singh And Another Vs Hardeep Singh Randhawa & Another

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0153

Guardian And Wards Act, 1890 — Section 10, 25

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High Courts01 May 2019Disposed Off

Gurdeep Singh Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0138

Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 173, 313

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High Courts01 May 2019Dismissed

Ravi Chand Vs Punjab State Civil Supplies Corporation Limited And Another

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0026

Payment Of Gratuity Act, 1972 — Section 4Markfed Common Cadre Rules, 1990 — Rule 2.21, 4.6Cooperative Milk Producers Union Employees Service (Non-Common Cadre), Rules, 1996 — Rule 19

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High Courts01 May 2019Allowed

Pawan Kumar Aggarwal Vs State Of Punjab and others

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0021

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High Courts01 May 2019Allowed

Rajesh Devi Vs Jai Prakash

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0011

Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ia), 14, 21Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4Hindu Marriage (Punjab) Rules, 1956 — Rule 6, 10, 11, 14

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High Courts01 May 2019Disposed Off

National Insurance Company Limited Vs Pawna Devi And Others

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0010

Motor Vehicles Act, 1988 — Section 110C, 171

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