High Courts06 May 2019Dismissed
Suresh Kumar Jhamb Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0139
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 84 of 146
High Courts06 May 2019Dismissed
Sikander And Others Vs Bala Devi And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0113
Code Of Criminal Procedure, 1973 — Section 319, 482
High Courts06 May 2019Dismissed
Inderpreet Singh Vs Manpreet Kaur
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0084
Hindu Marriage Act, 1955 — Section 9, 31(1), 13(1)(a)Guardians and Wards Act, 1890 — Section 25
High Courts06 May 2019Dismissed
Gursangat Singh And Others Vs General Public And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0083
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts06 May 2019
Gurbachan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0062
High Courts06 May 2019Dismissed
Anita And Others Vs Nindar Singh And Ors
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0061
Motor Vehicles Act, 1988 — Section 166
High Courts06 May 2019Allowed
Bimla Devi And Another Vs Rajinder Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0060
Motor Vehicles Act, 1988 — Section 166
High Courts06 May 2019Allowed
Rajesh Kumar Vs Chola Mandlam Ms General Insurance Co. Ltd. & Ors
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0059
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j), 10(2), 166
High Courts06 May 2019Disposed Off
Sukhbir Kaur Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0042
Hindu Marriage Act, 1955 — Section 5(1), 9, 10, 11, 13, 25Code Of Criminal Procedure, 1973 — Section 125
High Courts06 May 2019
Ved Parkash Bhandari Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0036
High Courts06 May 2019Dismissed
Smt. Faiman And Others Vs Alisher And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0033
Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5
High Courts06 May 2019Dismissed
Raj Rani And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 97, 482Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 32, 32(2), 226
High Courts06 May 2019Allowed
Kulbir Singh Dhaliwal & Ors Vs Ut, Chandigarh & Ors.
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0016
Maharashtra Protection Of Interest Of Depositors (in Financial Establishments) Act, 1999 — Section 4(1), 5(1), 7(6)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 35Transfer Of Property Act, 1882 — Section 41, 100
High Courts06 May 2019
Charanjit Bhatia @ Goldy Bhatia Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts03 May 2019Allowed
Muskan Mehta And Others Vs Sunil Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0231
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 337,
High Courts03 May 2019Dismissed
State Of Haryana Vs Dharampal @ Dharmi
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 327, 378, 378(3), 482Indian Penal Code, 1860 — Section 342, 366, 376Limitation Act, 1963 — Section 5
High Courts03 May 2019Disposed Off
Banarsi Dass Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0057
High Courts03 May 2019Disposed Off
Singh Ram Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0056
High Courts03 May 2019Dismissed
Karan Singh Vs Haryana Power Generation Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0055
Indian Penal Code, 1860 — Section 34, 302, 304Haryana State Electricity Board (Punishment and Appeal) Rules, 1990 — Rule 7
High Courts03 May 2019Dismissed
Rakesh Meena Vs Central University Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0054
Central University Of Haryana, — Rule V(B), 2(ii)