High Courts09 May 2019Allowed
Jasbir Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0090
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 82 of 146
High Courts09 May 2019Allowed
Babita Devi And Others Vs Sanjiv Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2019Dismissed
Davinder Kumar And Another Vs Harjinder Singh And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0088
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts09 May 2019Allowed
Ranjita Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0074
High Courts09 May 2019Disposed Off
Bano Vs Satbir Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0073
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2019Allowed
Hari Chand And Another Vs Mohan And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0072
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2019Disposed Off
Manjit And Others Vs Jagdish Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0049
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts09 May 2019Allowed
Mohinder Kaur And Others Vs Sandeep Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0045
Motor Vehicles Act, 1988 — Section 166
High Courts09 May 2019Dismissed
Dhanna Singh @ Gaggu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 4 CriCC 449 : (2018) 3 RCR(Cri) 992
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts09 May 2019Disposed Off
Jaspal Kaur @ Palo Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0040
Indian Penal Code, 1860 — Section 120B, 384, 389Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts09 May 2019Disposed Off
Manpreet Singh @ Bhagu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 58(2)Punjab Excise Act, 1914 — Section 61
High Courts09 May 2019Dismissed
Anoop Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 May 2019Dismissed
Seema Rani Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0087
Haryana Municipal Election Rules, 1978 — Rule 21(3)Constitution Of India, 1950 — Article 226, 227
High Courts08 May 2019Allowed
Santokh Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0086
High Courts08 May 2019Allowed
Swinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0071
High Courts08 May 2019Allowed
Madan Lal Handa Vs Karambir And Ors
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0070
Motor Vehicles Act, 1988 — Section 166
High Courts08 May 2019Dismissed
Deepak Kumar Vs Santosh Rani And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0069
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 173
High Courts08 May 2019Disposed Off
Bharti Axa General Insurance Company Ltd. Vs Surender And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0068
Motor Vehicles Act, 1988 — Section 166
High Courts08 May 2019Dismissed
Jatinder Singh Vs Manpreet Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0067
Hindu Marriage Act, 1955 — Section 13
High Courts08 May 2019Disposed Off
United India Insurance Company Ltd. Vs Jaswant Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0066
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(45)10, 10(2)(d), 10(2)(e), 10(2)(f)1, 10(2)(g), 10(2)(h)66Central Motor Vehicle Rules, 1989 — Rule 8