High Courts14 May 2019Allowed
Smt. Rahila And Another Vs Aabid Khan Alias Aabid And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0142
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 80 of 146
High Courts14 May 2019
M/s Hitkari Welfare Society Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0122
Indian Penal Code, 1860 — Section 120B, 406, 420Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 19Limitation Act, 1963 — Section 5
High Courts14 May 2019Allowed
Sobha Devi And Others Vs Jagjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0121
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts14 May 2019Dismissed
Janki And Others Vs Saravmittar And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0120
Motor Vehicles Act, 1988 — Section 166Constitution Of India, 1950 — Article 136
High Courts14 May 2019Allowed
Ramandeep Kaur Vs Darshan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0119
Motor Vehicles Act, 1988 — Section 166
High Courts14 May 2019Dismissed
Narinderpal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0106
Indian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 319Evidence Act, 1872 — Section 27
High Courts14 May 2019Allowed
Aasif Javed Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0105
Code Of Criminal Procedure, 1973 — Section 144, 173, 195(1)(a), 482Indian Penal Code, 1860 — Section 188
High Courts14 May 2019Partly Allowed
Renu Nigam And Others Vs Suminder Pal Kaur
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0104
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(2)
High Courts14 May 2019Disposed Off
Amir Chand @ Meera Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0103
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 342, 377Scheduled Castes and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts14 May 2019
Ramesh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 324, 427, 452, 506
High Courts14 May 2019Allowed
Haryana Public Service Commission Vs Shweta Kashyap And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0101
Constitution Of India, 1950 — Article 341, 342
High Courts14 May 2019Disposed Off
Rekha Devi And Others Vs Shridhar N. Mukri And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0097
Motor Vehicles Act, 1988 — Section 166Haryana Compassionate Assistance to the Dependents Of Deceased Government Employees Rules, 2006 — Rule 5, 5(1)
High Courts13 May 2019Dismissed
Sohan Lal Vs Pepsu Road Transport Corporation, Patiala And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0245
High Courts13 May 2019Allowed
Ralla Singh And Another Vs Bhajan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0244
Motor Vehicles Act, 1988 — Section 166, 171
High Courts13 May 2019Dismissed
PRTC And Another Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0178
High Courts13 May 2019Allowed
Sona Devi Vs National Insurance Co. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0118
Code Of Civil Procedure, 1908 — Section 60, 60(1)Motor Vehicles Act, 1988 — Section 174Haryana Motor Vehicles Rules, 1993 — Rule 220
High Courts13 May 2019Dismissed
Inder Singh And Another Vs Hans Raj Garg
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0082
Limitation Act, 1963 — Article 65
High Courts13 May 2019Allowed
Harpreet Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 451, 506
High Courts13 May 2019Allowed
Charanjeet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 342, 427, 452
High Courts13 May 2019Allowed
Kuldeep Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 148, 149, 323, 326, 427, 452