High Courts16 May 2019Partly Allowed
Shankar @ Juddi Vs State Of U. T. Chandigarh
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0100
Indian Penal Code, 1860 — Section 302, 303, 304, 354A, 354A(2)Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 79 of 146
High Courts15 May 2019Disposed Off
National Insurance Company Limited Vs Ram Sewak Pandey And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0261
Motor Vehicles Act, 1988 — Section 110A, 140, 140(2), 158(6), 162, 165(1), 166(1)(c), 166, 168Code Of Civil Procedure, 1908 — Section 2(11)
High Courts15 May 2019Disposed Off
Beera And Others Vs General Manager, Punjab Roadways Corporation, District Kapurthala (Punjab) And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0260
Motor Vehicles Act, 1988 — Section 110A, 140, 140(2), 158(6), 162, 165(1), 166(1)(c), 166, 168Code Of Civil Procedure, 1908 — Section 2(11)
High Courts15 May 2019Dismissed
Ramesh Thakur And Another Vs Harender Singh And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0224
Motor Vehicles Act, 1988 — Section 110A, 140, 140(2), 158(6), 162, 165(1), 166(1)(c), 166, 168Code Of Civil Procedure, 1908 — Section 2(11)
High Courts15 May 2019Dismissed
Kulbir Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0213
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts15 May 2019Dismissed
Sarabjit Kaur Johal And Another Vs Gurmit Singh Johal
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0202
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts15 May 2019Allowed
Yudhvir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0167
High Courts15 May 2019Partly Allowed
L&T General Insurance Co. Ltd Vs Jasvir Kaur & Ors
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0143
Motor Vehicles Act, 1988 — Section 163ACode Of Criminal Procedure, 1973 — Section 140, 163A, 174
High Courts15 May 2019Allowed
Bajaj Allianz General Insurance Company Limited Vs Surjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0125
Motor Vehicles Act, 1988 — Section 163A
High Courts15 May 2019Allowed
Geeta Devi And Others Vs Sunil And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0124
Motor Vehicles Act, 1988 — Section 166
High Courts15 May 2019
Punjab State Transmission Corporation Ltd. And another Vs Parvinder Singh
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0123
Indian Telegraph Act, 1885 — Section 16
High Courts15 May 2019Dismissed
Darshan Kaur & Ors. Vs Dilawar Singh
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0109
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts15 May 2019Allowed
Dalbir Singh Alias Kala And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0108
Indian Penal Code, 1860 — Section 34, 148, 149, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts15 May 2019
Harpreet Singh @ Happy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0107
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts15 May 2019Dismissed
Rohtash @ Gurmail And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0099
Indian Penal Code, 1860 — Section 34, 323, 427, 452, 506
High Courts15 May 2019Allowed
Sumanjit Singh Vs Jasbir Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0098
High Courts14 May 2019Allowed
Satbir Chalia Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0194
Punjab Civil Services Rules, — Rule 2.2(b)
High Courts14 May 2019Dismissed
Maya Devi alias Dimple Kaur Vs Pargat Singh And Another
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0185
Hindu Marriage Act, 1955 — Section 13Evidence Act, 1872 — Section 65B
High Courts14 May 2019Dismissed
Manpreet Kaur Vs Navdeep Singh Gill
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0184
Hindu Marriage Act, 1955 — Section 13, 13B, 14, 14(1), 13B, 23
High Courts14 May 2019Allowed
Joginder Singh Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0154