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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 77 of 146

High Courts20 May 2019Dismissed

Smt. Shanti Vs Indu Bala And Another

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0237

Code Of Criminal Procedure, 1973 — Section 378(4), 378(5)Indian Penal Code, 1860 — Section 34, 120B, 302, 306Evidence Act, 1872 — Section 106
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High Courts20 May 2019Dismissed

Sunder Saini Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0180

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
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High Courts20 May 2019Allowed

State Of Haryana Vs Radhey Shyam

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0169

Code Of Criminal Procedure, 1973 — Section 173, 173(8), 439(2), 482Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
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High Courts17 May 2019Dismissed

Vijay Kumari Chopra Vs Varinder Sareen And Others

Punjab And Haryana At Chandigarh · (2019) (2) R2R 402

East Punjab Urban Rent Restriction Act, 1949 — Section 13Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 13Civil Procedure Code, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 14 Rule 5
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High Courts17 May 2019Allowed

Sonia Vs Ramesh

Punjab And Haryana At Chandigarh · (2019) 05 P&H CK 0158

Hindu Marriage Act, 1955 — Section 13(1)(ia), 23, 24Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
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