COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 95 of 146

High Courts03 Apr 2019Disposed Off

Rajinder Singh @ Rana Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0010

Indian Penal Code, 1860 — Section 408Code of Criminal Procedure, 1973 — Section 161, 313Negotiable Instruments Act, 1881 — Section 138

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High Courts02 Apr 2019Disposed Of

Nand Singh (Deceased) Through Lrs Vs Pritam Singh And Others

Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 77

Punjab Security Of Land Tenure Act, 1953 — Section 9Transfer Of Property Act, 1882 — Section 106, 107, 116, 117Registration Act, 1908 — Section 17, 49

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High Courts02 Apr 2019Dismissed

Kanwaljit Singh And Others Vs Punjab Financial Corporation And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0200

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 17, 17AState Financial Corporation Act, 1951 — Section 29, 32GConstitution Of India, 1950 — Article 14, 226, 227

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High Courts02 Apr 2019Dismissed

Sneh Dhingra Vs Managing Committee Public School Bal Bhawan And Ors

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0199

Limitation Act, 1963 — Section 5Payment Of Gratuity (Amendment) Act, 2009 — Section 2(e)

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High Courts02 Apr 2019Dismissed

Satluj Shiksha Samiti, Berli Kalan, Rewari Vs Commissioner Of Income Tax, Rohtak

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0180

Income Tax Act, 1961 — Section 10(23C)(iiiad), 68, 131, 139(1), 143(1), 260AIncome Tax Rules, 1962 — Rule 2BC

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High Courts02 Apr 2019Dismissed

Principal Commissioner Of Income Tax, Panchkula Vs M/s Virgo Industries, Panchkula

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0149

Income Tax Act, 1961 — Section 80IC, 80IB, 80IC(2)(ii), 80IC(ix)(8), 143(2), 143(3), 260A

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High Courts02 Apr 2019Allowed

Paramjeet Pal Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0147

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High Courts02 Apr 2019Allowed

Subhash Chand Bansal Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0139

Punjab Civil Service (Punishment And Appeal) Rules, 1970 — Rule 2.2(c), 8

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High Courts02 Apr 2019Dismissed

Inderjit Vs Tarlochan Singh And Another

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0103

Code Of Civil Procedure, 1908 — Section 148

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High Courts02 Apr 2019

Mohini Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0091

Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 120B, 420Negotiable Instruments Act, 1881 — Section 138

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High Courts02 Apr 2019Allowed

Balwinder Singh Vs Inderjit Singh

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0088

Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts02 Apr 2019Allowed

Satinder Pal Singh Walia And Anr Vs State Of Punjab And another

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0082

Payment Of Gratuity Act, 1972 — Section 4(5)

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High Courts02 Apr 2019Allowed

Tarsem Lal Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0081

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High Courts02 Apr 2019Partly Allowed

Surender Singh Vs Pirthi Singh And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0072

Hindu Succession Act, 1956 — Section 14, 15, 15(2), 15(1)(a), 15(2)(b), 16

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High Courts02 Apr 2019Disposed Off

Ved Parkash Sharma Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0031

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High Courts02 Apr 2019Disposed Off

Mohan Sharma And ors Vs State Of Haryana And othe

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0030

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High Courts02 Apr 2019Allowed

Sunita And another Vs Ajit And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0029

Motor Vehicles Act, 1988 — Section 110CC, 166, 171

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High Courts02 Apr 2019Dismissed

Kalawati And Others Vs United India Insurance Company Limited

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0028

Motor Vehicles Act, 1988 — Section 163A

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High Courts02 Apr 2019Disposed Off

H.L.Arora(since deceased) through LRs Vs Dr.Ashok Kumar Singhal And another

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0027

Income Tax Act, 1961 — Section 269UC, 269UC(1), 269(2)UC, 269(2)UC(3)

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High Courts02 Apr 2019Disposed Off

M/s Selvel Media Services Pvt. Ltd. Vs Municipal Corporation, Union Territory, Chandigarh And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0009

Constitution Of India, 1950 — Article 226

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