High Courts14 Aug 2013
Vishnu Pandey Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0583
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 98 of 226
High Courts14 Aug 2013Dismissed
Gurcharan Singh Aneja Vs Dharambir Tondon
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0575
High Courts14 Aug 2013
Pardeep Kumar Vs Basant Lal and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0539
Constitution of India, 1950 — Article 227
High Courts14 Aug 2013Allowed
Prit Pal Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0535
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 380, 418, 419, 420
High Courts14 Aug 2013Dismissed
Gurbax Singh Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0477
High Courts14 Aug 2013Dismissed
Inspector Gurpreet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 145
Constitution of India, 1950 — Article 14, 16
High Courts14 Aug 2013Allowed
Piara Singh and Others Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 630
High Courts14 Aug 2013Disposed Off
Balwinder Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0473
High Courts14 Aug 2013Disposed Off
Harvinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0472
High Courts14 Aug 2013Disposed Off
Joginder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0471
High Courts14 Aug 2013Allowed
Parveen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0470
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 368, 372, 376
High Courts14 Aug 2013Allowed
Rajinder Pal and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0469
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts14 Aug 2013Dismissed
Roshan Lal Vs Dharam Pal and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0467
High Courts14 Aug 2013
Amarjeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0463
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts14 Aug 2013Disposed Off
Parkash Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0462
High Courts14 Aug 2013Dismissed
Bal Kishan and Others Vs Dulla Ram
Punjab And Haryana At Chandigarh · (2013) 4 PLR 613
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 3
High Courts14 Aug 2013Allowed
Chet Ram Vs Vijaypal and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0460
Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 8
High Courts14 Aug 2013Dismissed
Madanjit Singh Vs Gursanjogat Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0459
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts14 Aug 2013Dismissed
Nirmal Singh Vs Harmanjit Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0458
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts14 Aug 2013
Bijender Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0440
Land Acquisition Act, 1894 — Section 4, 6