High Courts14 Aug 2013Allowed
R. Subramanian and Another Vs Vishal Khurma
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0439
Criminal Procedure Code, 1973 (CrPC) — Section 201, 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 99 of 226
High Courts14 Aug 2013Disposed Off
Rohit Choudhary Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0438
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Excise Act, 1914 — Section 61, 61(2)
High Courts14 Aug 2013Allowed
Sumeet Sofat Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0437
Criminal Procedure Code, 1973 (CrPC) — Section 154, 182, 482Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Aug 2013Allowed
Deepak Attari and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 34, 380, 406, 504
High Courts14 Aug 2013
Mukesh Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0435
High Courts14 Aug 2013Disposed Off
Paramjit Singh Vs Central Board Secondary Education and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0434
High Courts14 Aug 2013Dismissed
Resham Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0433
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468
High Courts14 Aug 2013Dismissed
Subash Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 2 BC 560 : (2014) 2 JCC(NI) 93
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts14 Aug 2013
Sunita Sharma Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0431
Constitution of India, 1950 — Article 14
High Courts14 Aug 2013
Asheesh Kumar Sharma Vs Rajesh Gupta
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 202, 406, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 141
High Courts14 Aug 2013Dismissed
Gian Chand Saini Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts14 Aug 2013Allowed
Jaswinder Singh and Others Vs Charanjit Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 609
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 10, 11, 52, 9
High Courts14 Aug 2013
Lachman Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 320, 324, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts14 Aug 2013Dismissed
Malkiat Singh Vs Doonger Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0426
Constitution of India, 1950 — Article 227
High Courts14 Aug 2013Dismissed
Rajbir Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0393
High Courts14 Aug 2013Partly Allowed
Rajbir Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 151
High Courts14 Aug 2013Allowed
Gurdev Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts14 Aug 2013
Karam Singh Vs Satinder Pal Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0317
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts14 Aug 2013Disposed Off
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0316
Penal Code, 1860 (IPC) — Section 307
High Courts14 Aug 2013Allowed
Satwinder Singh Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0302
Constitution of India, 1950 — Article 226