High Courts14 Aug 2013
Lachhman Dass and Others Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0218
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 100 of 226
High Courts14 Aug 2013Allowed
Baba Farid University of Health Sciences Vs Dr. Heena Bharti and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0217
High Courts14 Aug 2013Disposed Off
Bhag Singh Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0216
State Financial Corporations Act, 1951 — Section 29, 31, 32G
High Courts14 Aug 2013Allowed
Geeta Vs Leela Ram
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0215
Hindu Marriage Act, 1955 — Section 13
High Courts14 Aug 2013
Surinder Mohan Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 605
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, 151
High Courts14 Aug 2013Disposed Off
Harjit Kaur and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0185
Land Acquisition Act, 1894 — Section 23, 28
High Courts14 Aug 2013
Jagjit Singh Vs Ajit Lal and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 561
High Courts14 Aug 2013Dismissed
Bharat Lal Vs Raj Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 568
High Courts14 Aug 2013Allowed
Lalita Mehta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 190
High Courts14 Aug 2013Dismissed
Ashok Kumar Midha Vs Dayawanti
Punjab And Haryana At Chandigarh · (2013) 4 PLR 611
High Courts14 Aug 2013Allowed
Shree Guru Ram Dass Cold Storage and Allied Industries Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2013) 4 PLR 616
High Courts14 Aug 2013Allowed
Anju Sharma Vs Surender
Punjab And Haryana At Chandigarh · (2014) 2 ACC 578 : (2013) 4 PLR 629
High Courts14 Aug 2013Allowed
Gram Panchayat Vs Director
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0095
High Courts14 Aug 2013Dismissed
Raj Kumar Vs Maha Singh Alias Mahesh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 608
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 105, 2(2), 96Constitution of India, 1950 — Article 227
High Courts14 Aug 2013
Municipal Council, Hisar Vs Dr. Hukam Chand Popli and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0048
High Courts14 Aug 2013Dismissed
Municipal Council, Hisar Vs Smt. Kiran Jain and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0047
High Courts14 Aug 2013Dismissed
Paramjit Kaur Vs Hardialpreet Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0046
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 35
High Courts14 Aug 2013Dismissed
Prabhu Vs Smt. Anaro Devi
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0045
High Courts14 Aug 2013
Tara Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0044
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts14 Aug 2013Disposed Off
Aridaman Singh Dhillon Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0035