High Courts14 Aug 2013Allowed
O.P. Garg Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 837
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 101 of 226
High Courts14 Aug 2013Allowed
Pawan Kumar Vs Bindershwar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0028
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2013Dismissed
Rajinder Kumar Vs Haropinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 448
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a), 13(3)(a)(i), 13(3)(a)(i)(a), 13(3)(a)(i)(b)
High Courts14 Aug 2013Dismissed
Satyawan Vs Executive Engineer, Sub Division UHBVNL and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0026
Workmens Compensation Act, 1923 — Section 4(b)
High Courts14 Aug 2013Disposed Off
Jakaria Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173Passports Act, 1967 — Section 12, 3Penal Code, 1860 (IPC) — Section 199, 417, 419
High Courts14 Aug 2013Disposed Off
Suresh Bala Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0011
High Courts14 Aug 2013
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs Sulekha
Punjab And Haryana At Chandigarh · (2014) 1 PLR 192
High Courts13 Aug 2013Dismissed
Zenith Realtech Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0977
High Courts13 Aug 2013
Pankaj Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0861
National Commission for Minority Educational Institutions Act, 2004 — Section 2(g)Right of Children to Free and Compulsory Education Act, 2009 — Section 12(1)(c), 18(3), 2(n)(iv)
High Courts13 Aug 2013
Dev Raj and Others Vs Tarsem Lal and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 616
High Courts13 Aug 2013
Robert @ Soni Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0743
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts13 Aug 2013
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0742
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts13 Aug 2013Dismissed
Manjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0729
High Courts13 Aug 2013
Regional Provident Fund Commissioner Vs Universal Fastners
Punjab And Haryana At Chandigarh · (2014) 141 FLR 392 : (2014) 2 LLN 244 : (2014) LLR 192
High Courts13 Aug 2013Disposed Off
Sukhdev Singh Vs Housing Development and Finance Corporation and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 627
High Courts13 Aug 2013Dismissed
Sahil Soni Vs Central Board of Secondary Education
Punjab And Haryana At Chandigarh · (2014) 1 SCT 205
Constitution of India, 1950 — Article 226
High Courts13 Aug 2013
Ramgarhia Polytechnic College Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 675
Constitution of India, 1950 — Article 14
High Courts13 Aug 2013
Mohinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0569
High Courts13 Aug 2013
Krishana Devi Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0568
High Courts13 Aug 2013Allowed
Pepsu Road Transport Corporation Vs Raghuvender Singh Yadav and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0567
Constitution of India, 1950 — Article 227