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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 103 of 226

High Courts13 Aug 2013

Jai Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 34, 366, 376, 506
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High Courts12 Aug 2013Disposed Off

Nawal Kishore Vs Jatinder and Others

Punjab And Haryana At Chandigarh · (2013) 4 PLR 833

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
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