High Courts12 Aug 2013Dismissed
Ankur Sood Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0761
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 104 of 226
High Courts12 Aug 2013
State of Haryana Vs Dulari
Punjab And Haryana At Chandigarh · (2013) 4 PLR 843
High Courts12 Aug 2013Allowed
Punjab State Warehousing Corporation Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2013) 4 PLR 835
High Courts12 Aug 2013Dismissed
M/s. Durga Trading Company Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2013) 4 PLR 829
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts12 Aug 2013
Jagjeven Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0663
Penal Code, 1860 (IPC) — Section 406, 420, 498A, 506
High Courts12 Aug 2013
General Manager District Industries Centre Vs M/s. Punjab Electro Optics Ltd. (In liquidation) and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0661
Limitation Act, 1963 — Section 5
High Courts12 Aug 2013Dismissed
State of Punjab and Others Vs M/s. Balak Gases Oxygen Gas Plant and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0656
High Courts12 Aug 2013Disposed Off
Sagar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0625
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 324, 326
High Courts12 Aug 2013Allowed
Sukhjinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0599
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22Penal Code, 1860 (IPC) — Section 120B, 420, 489A, 489B, 489C
High Courts12 Aug 2013
Chairman, Dakshin Haryana Bijli Vitran Nigam and Others Vs Brahmjeet Singh
Punjab And Haryana At Chandigarh · (2013) 4 LLJ 63 : (2013) LLR 1262
High Courts12 Aug 2013
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0587
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 201, 408
High Courts12 Aug 2013Dismissed
Gautam Parkash Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0532
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 6
High Courts12 Aug 2013Disposed Off
Surjit Kaur Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0531
Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Dismissed
Ms. Sonica Malhotra and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0530
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Aug 2013Dismissed
Suraj Parkash Singh Vs Shivraj Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0529
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Disposed Off
Arun Kumar @Mohit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0526
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 323, 324, 34, 427, 452
High Courts12 Aug 2013Allowed
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0478
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 25
High Courts12 Aug 2013Allowed
Gautam Dass and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0417
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts12 Aug 2013Dismissed
Devender Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0409
Criminal Procedure Code, 1973 (CrPC) — Section 41, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452
High Courts12 Aug 2013Dismissed
Raj Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0408
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471Prevention of Damage to Public Property Act, 1984 — Section 3