High Courts12 Aug 2013Disposed Off
Sanjeev Sharma and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0407
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 105 of 226
High Courts12 Aug 2013Dismissed
Krishan Lal Vs Ramesh Bhardwaj
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0405
Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Dismissed
The Managing Director Vs Gaja Nand and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0378
Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Allowed
Karamjit Kaur and Others Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0377
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 325, 427, 452
High Courts12 Aug 2013Allowed
Pawan Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0376
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A, 506
High Courts12 Aug 2013
M/s. Plastic and Synthetic Products Ltd. Vs M/s. Punjab Tanneries Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0368
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts12 Aug 2013Dismissed
Kharak Singh Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0367
High Courts12 Aug 2013Allowed
Gurpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Aug 2013Disposed Off
Jeewan Jyoti Vs Debt Recovery Tribunal (DRT)-II and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0325
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420
High Courts12 Aug 2013Dismissed
Punjab State Electricity Board and Another Vs M/s. Sepat Hotel Private Limited
Punjab And Haryana At Chandigarh · (2013) 172 PLR 437
High Courts12 Aug 2013Dismissed
Vijay Luxmi Vs Shyamadhar Kaushik and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0288
High Courts12 Aug 2013Dismissed
Banarsi Dass Vs Smt. Kamla Rani and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0260
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts12 Aug 2013
M/s. Modern Photo Labs. Pvt. Ltd. Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 570
High Courts12 Aug 2013Dismissed
Bishambar alias Bishambar Singh Vs Tara Devi
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0183
Evidence Act, 1872 — Section 65Stamp Act, 1899 — Section 35
High Courts12 Aug 2013Disposed Off
Smt. Urmila Devi Vs Davinder Singh
Punjab And Haryana At Chandigarh · (2014) 1 PLR 308
High Courts12 Aug 2013Disposed Off
Balbir Chand and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0139
High Courts12 Aug 2013Disposed Off
Balwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0138
Constitution of India, 1950 — Article 14, 16
High Courts12 Aug 2013Allowed
Sudagar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) LabIC 544 : (2013) 4 PLR 839
High Courts12 Aug 2013Allowed
Mohinder Singh Vs The Market Committee
Punjab And Haryana At Chandigarh · (2013) 4 PLR 838
High Courts12 Aug 2013Dismissed
Kuldeep Sood Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 326