High Courts12 Aug 2013
Gagan Kamboj and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 106 of 226
High Courts12 Aug 2013Disposed Off
Jagdish Chand Vs Ghan Shyam
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0040
Specific Relief Act, 1963 — Section 41(a)
High Courts12 Aug 2013Dismissed
Managing Director, Hafed and Another Vs Devender Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0039
Constitution of India, 1950 — Article 227
High Courts12 Aug 2013Dismissed
Sarwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0023
High Courts08 Aug 2013
State of Haryana Vs Rohtash and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 220
High Courts08 Aug 2013Allowed
Virender Goswami Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0757
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Essential Commodities Act, 1955 — Section 2, 7
High Courts08 Aug 2013Allowed
Hem Raj Sharma Vs Palinderjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0737
Constitution of India, 1950 — Article 227
High Courts08 Aug 2013Dismissed
Surinder Mohan Joshi and Another Vs Sushil Kumar Sharma and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0713
High Courts08 Aug 2013Dismissed
Pirthi Raj Singh and Others Vs The Financial Commissioner (Appeal) and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0712
Transfer of Property Act, 1882 — Section 41
High Courts08 Aug 2013Dismissed
Vandana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 4 PLR 809
High Courts08 Aug 2013Allowed
Madan Mohan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2014) LabIC 3109 : (2013) 4 PLR 801
High Courts08 Aug 2013Dismissed
Balvir Singh Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2013) 4 PLR 797
High Courts08 Aug 2013Allowed
Saroj Bala Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (2013) 4 PLR 791
High Courts08 Aug 2013Dismissed
Idrish Vs Ash Mohamad
Punjab And Haryana At Chandigarh · (2013) 4 PLR 787
High Courts08 Aug 2013Allowed
State of Punjab and Others Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2014) 1 SCT 80
High Courts08 Aug 2013Disposed Off
Mukhtiar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0660
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2013Dismissed
Jangir Kaur and Others Vs Bhag Singh and Another
Punjab And Haryana At Chandigarh · (2013) 4 PLR 813
High Courts08 Aug 2013
State of Haryana Vs Malkit Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 268