High Courts08 Aug 2013Dismissed
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 108 of 226
High Courts08 Aug 2013Allowed
Naresh Kumar Vs Smt. Roshni and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47Constitution of India, 1950 — Article 227
High Courts08 Aug 2013Dismissed
Rajinder Kaur alias Harjinder Kaur Vs Boota Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0145
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13, 115Constitution of India, 1950 — Article 227
High Courts08 Aug 2013Dismissed
Swaraj Mazda Ltd. Vs Glass Palace
Punjab And Haryana At Chandigarh · (2013) 4 PLR 789
High Courts08 Aug 2013
Mangat Ram Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2013) 4 PLR 804
High Courts08 Aug 2013Dismissed
Net Ram Vs Virender Kumar
Punjab And Haryana At Chandigarh · (2013) 4 PLR 812
High Courts08 Aug 2013
Punjab Wakf Board Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (2013) 4 PLR 816
High Courts08 Aug 2013
Surinder Kaur Vs Kamaldeep Singh
Punjab And Haryana At Chandigarh · (2013) 4 PLR 825
High Courts08 Aug 2013
Tudor Knitting Works Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 270 CTR 327 : (2014) 366 ITR 236 : (2014) 360 ITR 453
High Courts08 Aug 2013
Kuldip Singh (through Lrs.) and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0057
High Courts08 Aug 2013Allowed
Harmanjit Kaur Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 793
Evidence Act, 1872 — Section 63
High Courts08 Aug 2013Allowed
Ramandeep Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 324, 406, 498A, 506
High Courts08 Aug 2013Allowed
Shiv Lal and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0004
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 186, 201
High Courts08 Aug 2013Allowed
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 369
High Courts07 Aug 2013
Kapsons Electro Stampings Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 305 ELT 567
High Courts07 Aug 2013Disposed Off
Kulbir Raj Arora and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0949
High Courts07 Aug 2013Dismissed
Smt. Jasmeri Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0948
High Courts07 Aug 2013
Ajay Kumar Mehra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0836
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts07 Aug 2013Allowed
Indu Aggarwal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0835
Penal Code, 1860 (IPC) — Section 120B, 420