COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 109 of 226

High Courts07 Aug 2013

Gagandeep Vs The Union Territory of Chandigarh and Another Saurav Vs U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0834

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 301, 304, 328, 34

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High Courts07 Aug 2013Dismissed

Rashpal Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2014) 1 SCT 64

Constitution of India, 1950 — Article 14, 16

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High Courts07 Aug 2013Dismissed

Balwinder Kaur Rao Vs M/s. Grow Green Forest (India) Limited and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0814

Companies Act, 1956 — Section 446, 456, 468, 537(1)(b), 538

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High Courts07 Aug 2013Dismissed

State Bank of India Vs M/s. Tul Par Engineers Pvt. Ltd. and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0732

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High Courts07 Aug 2013Dismissed

Inder Singh (Since Deceased) and Another Vs Babu Lal (Since Deceased) and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0730

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High Courts07 Aug 2013Dismissed

Aas Mohd. Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0728

Haryana Panchayati Raj Act, 1994 — Section 51(1), 51(5)

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High Courts07 Aug 2013Disposed Off

Major Singh Vs Director General of Police and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0674

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High Courts07 Aug 2013Dismissed

Naranjan Singh Vs Amba Parsad and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0666

Constitution of India, 1950 — Article 227

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High Courts07 Aug 2013Dismissed

Darshan Singh and Others Vs Angrez Kaur and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0573

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High Courts07 Aug 2013Allowed

A.K. Jain Vs U.T. Chandigarh and Others Dr. Pran Sachdeva Vs U.T. Chandigarh and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0546

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482

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High Courts07 Aug 2013Disposed Off

Ranjit Singh Vs The Labour Court and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0519

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High Courts07 Aug 2013Dismissed

M/s. Bharat Textile Mills Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0492

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(4), 2(dd)

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High Courts07 Aug 2013

Dr. R.L. Mittal and Others Vs Improvement Trust

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0490

Land Acquisition Act, 1894 — Section 23(1A), 23(2)

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High Courts07 Aug 2013Dismissed

Satish Chander Mishra and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0448

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 34, 498A

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High Courts07 Aug 2013Dismissed

Chamandeep Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0379

Constitution of India, 1950 — Article 12, 14, 16, 226, 227

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High Courts07 Aug 2013Allowed

Manmeet Kaur Vs Ranjeet Singh

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0374

Hindu Marriage Act, 1955 — Section 13

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High Courts07 Aug 2013Dismissed

Yadav Rai and Others Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0373

Punjab Municipal Act, 1911 — Section 172, 173

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High Courts07 Aug 2013

Rakesh Kumar and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0372

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325

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High Courts07 Aug 2013Dismissed

Satyabir @ Satbir Singh Vs Capt. Abhimanyu and Others

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0370

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 151Limitation Act, 1963 — Section 14

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High Courts07 Aug 2013Disposed Off

Mittal Cot. Fab. Pvt. Ltd. Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0369

Constitution of India, 1950 — Article 226

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