High Courts06 Aug 2013Disposed Off
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0856
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 111 of 226
High Courts06 Aug 2013Dismissed
Rajbir Singh Vs Ved Parkash
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0854
High Courts06 Aug 2013Allowed
Suresh Chander and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0819
High Courts06 Aug 2013
Manphool and Others Vs The Sub-Divisional Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0818
Haryana Canal and Drainage Act, 1974 — Section 20(3), 24
High Courts06 Aug 2013Allowed
Malkeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0792
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts06 Aug 2013Dismissed
State of Punjab and Others Vs Upinder Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 434
High Courts06 Aug 2013Dismissed
Ram Paul Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0668
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a), 13(3)(a)(i)
High Courts06 Aug 2013
Karnail Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0667
Criminal Procedure Code, 1973 (CrPC) — Section 182, 195, 468, 469(a)(b), 482Penal Code, 1860 (IPC) — Section 182, 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x)
High Courts06 Aug 2013Disposed Off
Naresh Kumar Vs Khadi and Village Industries Commission and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0652
Khadi And Village Industries Commission Act, 1956 — Section 4
High Courts06 Aug 2013Dismissed
Narendra Nath and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0651
Indian Nursing Council Act, 1947 — Section 13(2)
High Courts06 Aug 2013Allowed
Mohan Singh Vs Firm Banwari Lal Satrup and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0643
High Courts06 Aug 2013Dismissed
Ram Niwas Vs Ram Chand
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0632
High Courts06 Aug 2013Dismissed
KRM DAV College Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 66
Constitution of India, 1950 — Article 309Punjab University Act, 1947 — Section 31University Grants Commission Act, 1956 — Section 26
High Courts06 Aug 2013Dismissed
Reliance General Insurance Company Limited Vs Smt. Samshira and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0547
High Courts06 Aug 2013Dismissed
Balbir Singh Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 599
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63
High Courts06 Aug 2013Partly Allowed
Haryana State Small Industries and Export Corporation Limited Vs Ram Dass
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0491
Constitution of India, 1950 — Article 227
High Courts06 Aug 2013Disposed Off
Ritika Sareen and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0449
High Courts06 Aug 2013
Munirka Krishna Education Society Vs Union of India and others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 112
High Courts06 Aug 2013Allowed
Santa Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0446
High Courts06 Aug 2013Dismissed
Paramjeet Singh Vs Dharam Chand and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 340, 401