High Courts06 Aug 2013
Universal Educational Society Vs All India Council for Technical Education and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 123
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 113 of 226
High Courts06 Aug 2013Allowed
Sushma and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Aug 2013Disposed Off
Mrs. Kanta Madan and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0129
High Courts06 Aug 2013
Bijender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0094
High Courts06 Aug 2013Dismissed
Seema Vs Jyoti Rani and Other
Punjab And Haryana At Chandigarh · (2013) 172 PLR 598
Succession Act, 1925 — Section 180, 20
High Courts06 Aug 2013
Rup Chand and Another Vs Pehlad and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0064
High Courts06 Aug 2013Disposed Off
Geetanjali Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2013
Tajinder Sood Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0038
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, 47
High Courts06 Aug 2013
Bhag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0037
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts06 Aug 2013Allowed
Bijoy Kumar Aggarwal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438, 438(2)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts06 Aug 2013
BE Office Automation Products Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 300 ELT 328
High Courts06 Aug 2013Dismissed
Mohinder Singh Vs Gram Panchayat Balluana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0022
Public Premises (Eviction and Rent Recovery) Act, 1973 — Section 2(g)(a)
High Courts05 Aug 2013
Ramnika Vs Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 121
High Courts05 Aug 2013
Market Committee, Safidon Vs Parveen Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0887
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 23(1A), 28, 34
High Courts05 Aug 2013Disposed Off
Gram Panchayat Village Nurpur Bet Vs Natha Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0886
Specific Relief Act, 1963 — Section 6
High Courts05 Aug 2013Allowed
Avtar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0885
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Aug 2013
Om Parkash Sharma Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0883
High Courts05 Aug 2013Disposed Off
M/s. Narain Jewels International Ltd. and Another Vs Haryana State Industrial Development Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0882
High Courts05 Aug 2013Allowed
Sajjan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0855
Penal Code, 1860 (IPC) — Section 120B, 406, 420