High Courts05 Aug 2013Disposed Off
Reeta Datta Vs Rajiv Kumar and Another Rajiv Kumar Vs Reeta Datta and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0585
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 115 of 226
High Courts05 Aug 2013Dismissed
M/s. Krishna Rice Mills Vs Municipal Council and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0584
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Punjab Municipal Act, 1911 — Section 3(1)(b), 67, 80(2)
High Courts05 Aug 2013Disposed Off
Tej Kawal Singh @ T.K. Singh Vs Smt. Hardip Kaur and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0563
Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 22
High Courts05 Aug 2013Dismissed
Harish Chand Duggal and Others Vs Waryam Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0549
High Courts05 Aug 2013Dismissed
Devi Dayal Vs Vimla
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0548
High Courts05 Aug 2013Dismissed
Lakhvinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0545
High Courts05 Aug 2013
Harnek Singh Vs Shinder Kaur @ Surinder Kaur
Punjab And Haryana At Chandigarh · (2013) 172 PLR 586
High Courts05 Aug 2013Allowed
Harbans Lal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0536
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 307, 323, 34, 406, 498A
High Courts05 Aug 2013Disposed Off
M/s. Khushi Ram Dwarka Nath Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 590
Constitution of India, 1950 — Article 226, 227East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Corporation Act, 1976 — Section 93, 93(b)
High Courts05 Aug 2013Dismissed
M/s. Sunny Electronics Vs Power Grid Corporation of India Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0509
High Courts05 Aug 2013Allowed
Bhim Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0506
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 304B, 34
High Courts05 Aug 2013Dismissed
Ranjit Singh Vs Harjit Singh Sandhu
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0501
Constitution of India, 1950 — Article 227
High Courts05 Aug 2013Allowed
Manpreet Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0442
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 382, 506
High Courts05 Aug 2013Disposed Off
Rajbir Singh Rai and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0441
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 418, 468, 471, 494
High Courts05 Aug 2013Disposed Off
Pandu Vs U.T. Administration and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0395
High Courts05 Aug 2013Disposed Off
Ramesh Chander (deceased) through LRs. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0394
High Courts05 Aug 2013Allowed
Harjit Kaur @ Harjot Kaur Vs Arvinder Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0375
Hindu Marriage Act, 1955 — Section 9
High Courts05 Aug 2013Dismissed
Rajbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 363, 366A
High Courts05 Aug 2013Dismissed
Baldev Raj and Others Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0360
High Courts05 Aug 2013Dismissed
Rajji and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0330
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366A