High Courts05 Aug 2013Dismissed
Shilpi Sachdeva Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0190
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 117 of 226
High Courts05 Aug 2013Disposed Off
N.S. Yadav and Another Vs Chaudhary Charan Singh, Hisar Agricultural University
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0184
High Courts05 Aug 2013Disposed Off
Jagdish Ram Vs HSIIDC and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0177
High Courts05 Aug 2013Allowed
Kulwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 361
High Courts05 Aug 2013
Patiala Golden Co-operative Transport Society Limited Vs State Transport Appellate Tribunal, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 221
High Courts03 Aug 2013Dismissed
Gram Panchayat and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 69
High Courts03 Aug 2013
Sarwan Singh Vs Sawar Deen and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 486
High Courts02 Aug 2013Dismissed
Sukhwinder Kaur Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2013) 172 PLR 493
High Courts02 Aug 2013
Sadhu Ram (Since Deceased) Through LRs. and Others Vs Ramesh Rani and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 491
High Courts02 Aug 2013Disposed Off
Sudershan Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0808
High Courts02 Aug 2013Dismissed
Shiv Kumar and Another Vs Rajesh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0807
Motor Vehicles Act, 1988 — Section 166, 2(26), 2(44)
High Courts02 Aug 2013
Janesh Kumar Vs Nisha
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0806
Hindu Marriage Act, 1955 — Section 13B, 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Aug 2013Allowed
Balveer Singh @ Balbir Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0805
Penal Code, 1860 (IPC) — Section 34, 380
High Courts02 Aug 2013Dismissed
UT Chandigarh and Others Vs Madhu Bala Bakshi and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0798
Constitution of India, 1950 — Article 309
High Courts02 Aug 2013Dismissed
Surinder Kumar Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0797
High Courts02 Aug 2013Dismissed
Sheo Singh Vs Jagmal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0796
High Courts02 Aug 2013
Purshottam Chaudhary and others Vs Sanjay Walia
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0738
Criminal Procedure Code, 1973 (CrPC) — Section 156, 202, 482Penal Code, 1860 (IPC) — Section 120B, 323, 341, 380, 418
High Courts02 Aug 2013Partly Allowed
Suman Nain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0723
Constitution of India, 1950 — Article 14, 226
High Courts02 Aug 2013Allowed
M/s. B.M. and Sons Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0722
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 Aug 2013Dismissed
State of Punjab Vs Baldev Singh ASI
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0721
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 386Penal Code, 1860 (IPC) — Section 420, 468, 471