High Courts05 Aug 2013Allowed
Sunita Vs Satender
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0329
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 116 of 226
High Courts05 Aug 2013Dismissed
Dr. Sukhdev Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0319
High Courts05 Aug 2013
Urmila Devi Vs Motor Accident Claims Tribunal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0313
Constitution of India, 1950 — Article 227
High Courts05 Aug 2013
Varun Aggarwal Vs Pooja Aggarwal and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0312
Hindu Marriage Act, 1955 — Section 24
High Courts05 Aug 2013Allowed
Ved Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts05 Aug 2013
Adarsh Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts05 Aug 2013
Gagan Sagar Vs Sate of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0294
Arms Act, 1959 — Section 25, 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 34, 379, 382, 398, 399
High Courts05 Aug 2013
Mohinder Kaur Vs Sukhcharan Singh Sukhcharan Singh Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 51
High Courts05 Aug 2013Allowed
Rati Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts05 Aug 2013
State of Punjab and Another Vs Sohan Quadri
Punjab And Haryana At Chandigarh · (2013) 172 PLR 585
High Courts05 Aug 2013Dismissed
Rahul and Others Vs M/s. Triveni Infrastructure Development Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 588
High Courts05 Aug 2013Dismissed
Kartar Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 589
High Courts05 Aug 2013
Braham Datt (Deceased) Through his Legal Representatives Vs Assistant Collector Ist Grade and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 592
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts05 Aug 2013
New India Assurance Company Ltd. Vs Smt. Anuradha and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1597 : (2013) 172 PLR 594
High Courts05 Aug 2013Dismissed
Bhale Ram Ranga and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0220
Haryana Registration and Regulation of Societies Act, 2012 — Section 79
High Courts05 Aug 2013Allowed
Mahabir Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0219
High Courts05 Aug 2013
Satish Kumar Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 342
High Courts05 Aug 2013
Harnam Singh and Others Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0198
High Courts05 Aug 2013
Dalip Singh Mann Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts05 Aug 2013Dismissed
Ranbir Singh and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0191
Haryana State Education School Cadre (Group-B) Service Rules, 2012 — Rule 7