High Courts05 Aug 2013Allowed
Ashok Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0816
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 114 of 226
High Courts05 Aug 2013Disposed Off
Dilbagh Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0815
High Courts05 Aug 2013Dismissed
Usha Rani Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0800
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 18A, 18A(4), 19
High Courts05 Aug 2013Allowed
Jai Bhagwan Vs Rajpal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0799
Constitution of India, 1950 — Article 227
High Courts05 Aug 2013Allowed
Ranveer Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0791
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Aug 2013
Jagmal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0764
High Courts05 Aug 2013
Kiranjit Kaur Vs Amarjit Singh @ Kala
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0762
Guardians and Wards Act, 1890 — Section 9
High Courts05 Aug 2013Dismissed
State of Haryana Vs Hari Singh and Another
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 533 : (2013) 3 RCR(Criminal) 1035
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 108, 120A, 302, 306
High Courts05 Aug 2013Disposed Off
State of Punjab Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 291 : (2013) 3 RCR(Criminal) 1039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427Probation of Offenders Act, 1958 — Section 12
High Courts05 Aug 2013
Mrs. Satwant Kaur Vs Mr. Sukhwinder Singh Bawa
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0734
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts05 Aug 2013
Ramkesh Singh and another Vs Jarnail Singh and others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0733
Constitution of India, 1950 — Article 227
High Courts05 Aug 2013
Sohan Lal Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0731
Administrative Tribunals Act, 1985 — Section 3(q)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 7
High Courts05 Aug 2013Dismissed
Bharat Sanchar Nigam Limited Vs Sanjay Garg
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0726
Arbitration and Conciliation Act, 1996 — Section 8
High Courts05 Aug 2013Allowed
Gurbhinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0717
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 379
High Courts05 Aug 2013Dismissed
Punjab and Sind Bank Vs Mahn Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0709
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A(4), 2(dd)
High Courts05 Aug 2013
Labh Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0708
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34, 459
High Courts05 Aug 2013
Jagmal Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0707
High Courts05 Aug 2013Dismissed
Rakesh Rishi Vs Bakhshish Kaur
Punjab And Haryana At Chandigarh · (2013) 172 PLR 401
East Punjab Urban Rent Restriction Act, 1949 — Section 13(a)(i), 13B, 18A, 18A(4), 2(dd)
High Courts05 Aug 2013
Davinder Kapoor and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0638
High Courts05 Aug 2013Dismissed
Rama Devi Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0586
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 34, 420