High Courts06 Aug 2013Dismissed
Akhil Goyat Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0364
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 112 of 226
High Courts06 Aug 2013
Narayan Parshad Inspector Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 354A(1)(ii), 354D(1)(ii), 506, 509
High Courts06 Aug 2013Allowed
Balwinder Singh Alias Wattan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0328
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 46, 52Penal Code, 1860 (IPC) — Section 148, 149, 186, 201, 302
High Courts06 Aug 2013Allowed
Kashmir Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0327
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts06 Aug 2013Dismissed
The Governing Body, GGS College of Education and Another Vs The Panjab University and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Criminal Procedure Code, 1973 (CrPC) — Section 144, 145National Council for Teacher Education Act, 1993 — Section 17, 17(3), 28, 30, 30(5)
High Courts06 Aug 2013Allowed
Amanpreet Kaur Vs Gurjatinder Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0310
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts06 Aug 2013Allowed
Gurdev Singh and Others Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13
High Courts06 Aug 2013Dismissed
Gurbachan Singh Bhasin Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0277
High Courts06 Aug 2013Dismissed
The Punjab State Cooperative Agricultural Development Bank Limited Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0275
High Courts06 Aug 2013Dismissed
M/s. Jainsons Automobiles (P) Ltd. Vs Sanjeev Kulshreshtha and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 596
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 14, 34
High Courts06 Aug 2013
Vijay Pal Vs Smt. Chameli
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0258
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts06 Aug 2013Allowed
Kirpal Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366A, 380
High Courts06 Aug 2013Dismissed
Parvinder Kumar Vs State of UT, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Aug 2013
Sukhdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts06 Aug 2013
R.M. Exports Vs Commissioner of Income Tax Proxima Steel Forge (P) Ltd. Vs CIT
Punjab And Haryana At Chandigarh · (2014) 264 CTR 206
High Courts06 Aug 2013Disposed Off
Gurbachan Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 BC 425
High Courts06 Aug 2013
Bishan Dass Vs Smt. Shanti Devi
Punjab And Haryana At Chandigarh · (2013) 172 PLR 597
High Courts06 Aug 2013
Smt. Viney Puri Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 601
High Courts06 Aug 2013
Gian Singh and Another Vs United India Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 603
High Courts06 Aug 2013Allowed
Smt. Pyari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0166
Haryana Ceiling on Land Holdings Act, 1972 — Section 12, 8, 9