High Courts07 Aug 2013Allowed
Raman Devi Vs Lekh Raj
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0365
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 110 of 226
High Courts07 Aug 2013Dismissed
Jand Singh Vs Sardool Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0358
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts07 Aug 2013Dismissed
Uttar Haryana Bijli Vitran Nigam Limited Vs Recovery Officer-II, Debt Recovery Tribunal and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 796
Debts Recovery Tribunal Act, 1993 — Section 25, 28
High Courts07 Aug 2013Dismissed
Smt. Bimla Devi and Others Vs Mr. Vinay Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0345
High Courts07 Aug 2013
Gobind K.C. @ Nona Nepali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 37
High Courts07 Aug 2013
Manpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts07 Aug 2013
Manjit Kaur Dhaliwal @ Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 193, 196, 198, 465, 466
High Courts07 Aug 2013Dismissed
Hindu High School Vs Akhil Bhartiya Bhargva Sabha and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0221
High Courts07 Aug 2013Dismissed
M/s. Banarsi Dass and Company Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0084
High Courts07 Aug 2013
Om Parkash Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0083
Transfer of Property (Amendment) Act, 2002 — Section 2, 3Transfer of Property Act, 1882 — Section 106, 106(1), 106(2), 106(3)
High Courts07 Aug 2013Dismissed
Warjit Singh Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0082
Transfer of Property Act, 1882 — Section 1, 103, 107, 118, 123
High Courts07 Aug 2013Dismissed
Rahul and Another Vs M/s. Consolidate Relators Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0014
Constitution of India, 1950 — Article 227
High Courts06 Aug 2013Allowed
Tejinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0925
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts06 Aug 2013Allowed
Surinder Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0924
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts06 Aug 2013Allowed
Sarfraj Khan Deol and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0923
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 324, 326, 506
High Courts06 Aug 2013Dismissed
Shamsher Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0922
Civil Procedure Code, 1908 (CPC) — Section 96Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Aug 2013Allowed
M/s. M.H. One TV Network Limited and Another Vs Jogender Kumar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0890
Criminal Procedure Code, 1973 (CrPC) — Section 482, 67, 73Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts06 Aug 2013
Punjab State Civil Supplies Corporation Vs Chaman Lal Chaman Lal and Another Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0889
High Courts06 Aug 2013Dismissed
Rajinder Kaur Vs Gulzar Singh and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0888
Guardians and Wards Act, 1890 — Section 25, 7
High Courts06 Aug 2013Allowed
Sudesh Kumari Vs Devender Bhukal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0884