High Courts02 Aug 2013Dismissed
Vijay Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0180
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 119 of 226
High Courts02 Aug 2013
Security Engineering Products Vs CESTAT
Punjab And Haryana At Chandigarh · (2014) 301 ELT 299 : (2014) 44 GST 535
High Courts02 Aug 2013Disposed Off
The Divisional Superintending Engineer/C Vs Rajiv Rai Mehta
Punjab And Haryana At Chandigarh · (2013) 172 PLR 497
Arbitration Act, 1940 — Section 14(2), 17Constitution of India, 1950 — Article 227
High Courts02 Aug 2013
Dalel Singh Vs Brij Lal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts02 Aug 2013
State of Punjab Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0075
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts02 Aug 2013Allowed
Dr. Alpna Gupta Vs The Panjab University and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0065
High Courts02 Aug 2013Disposed Off
Chhotu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 Crimes 368
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts02 Aug 2013Allowed
Jagdeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0053
High Courts02 Aug 2013Dismissed
M/s. Shiv Shanker Rice Mills Vs Punjab State Co-Operative Supply and Marketing Federation Ltd. Markfed and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 494
High Courts02 Aug 2013Dismissed
Rear Admiral Karambir Singh Vs Navneet Nijjar
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0013
High Courts02 Aug 2013Dismissed
Binder Singh Vs Satpal
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0010
High Courts01 Aug 2013
Raj Pal Singh Raghav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 218
High Courts01 Aug 2013
Smt. Nanhi and Others Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2014) 2 ACC 63 : (2013) 172 PLR 487
High Courts01 Aug 2013
M/s. Banarsi Dass Ramji Dass Steel Rolling Mills and Others Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2013) 172 PLR 481
High Courts01 Aug 2013
Mukhtiar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 478
High Courts01 Aug 2013Allowed
Mahindra and Mahindra Financial Services Limited Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 473
High Courts01 Aug 2013Dismissed
Sukhwant Singh and Others Vs Garja Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 467
High Courts01 Aug 2013Disposed Off
Sat Narain Kadyan Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0823
High Courts01 Aug 2013Dismissed
Pankaj Sharma and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0822
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 321, 482Penal Code, 1860 (IPC) — Section 120B, 323, 420, 465, 468
High Courts01 Aug 2013Allowed
Inspector Baljeet Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 475
Prevention of Corruption Act, 1988 — Section 13, 7