High Courts01 Aug 2013Dismissed
Kaushalhya Devi and Others Vs Kewal Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0746
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 120 of 226
High Courts01 Aug 2013Allowed
Jaspal Kaur and Others Vs Sach Khand Bricks Gram Udyog and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 489
Motor Vehicles Act, 1988 — Section 166
High Courts01 Aug 2013Dismissed
Gram Panchayat Vs Haryana Vidhut Parsaran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0744
High Courts01 Aug 2013Disposed Off
State of Punjab Vs Harmesh Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0740
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(I)(c), 25F
High Courts01 Aug 2013Disposed Off
Avtar Singh Vs The Punjab State Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0739
High Courts01 Aug 2013Dismissed
Wazir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0727
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 120B, 166, 167, 405, 466
High Courts01 Aug 2013Allowed
State of Haryana Vs Shri Hari Pal and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 484
Constitution of India, 1950 — Article 12, 14, 16Industrial Disputes Act, 1947 — Section 17B, 2, 2(oo)(bb), 25F
High Courts01 Aug 2013Allowed
Gurmeet Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0724
High Courts01 Aug 2013Dismissed
Kamlesh Saini Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0718
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Development and Regulation of Urban Areas Act, 1975 — Section 10, 2(c)
High Courts01 Aug 2013Dismissed
Sadiq Mohd. and Another Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0716
High Courts01 Aug 2013Dismissed
Hakikat Singh and Another Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0715
Specific Relief Act, 1963 — Section 20
High Courts01 Aug 2013Dismissed
Gopi Ram Vs Ramu and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0714
High Courts01 Aug 2013Dismissed
Shri Surinder Vs Chhajju Ram and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0706
High Courts01 Aug 2013Allowed
Sarup Singh Vs Sardul Singh
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0705
Punjab Tenancy Act, 1887 — Section 77
High Courts01 Aug 2013Dismissed
Sultan Singh Vs M/s. Sadhu Forging Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0662
High Courts01 Aug 2013Allowed
Smt. Mali Vs Collector, Mohindergarh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 474
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 7
High Courts01 Aug 2013Dismissed
Naseebu Deen and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0650
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 427, 454, 506
High Courts01 Aug 2013Disposed Off
Smt. Basant Kohli Vs Haryana Financial Corporation, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0640
State Financial Corporations Act, 1951 — Section 29, 31, 32G
High Courts01 Aug 2013Dismissed
M/s. Aggarwal Textile Traders, Cotton and Waste Merchants Vs The Hafed Spinning Mill
Punjab And Haryana At Chandigarh · (2013) 172 PLR 464
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31(2)
High Courts01 Aug 2013Dismissed
Ashok Gupta Vs R.K. Rana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0634