High Courts01 Aug 2013
Punjab Wakf Board Vs Sukhbir Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 466
Evidence Act, 1872 — Section 110, 114Waqf Act, 1995 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 122 of 226
High Courts01 Aug 2013Dismissed
Balbir Parashar Vs Narender Pal and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0455
Constitution of India, 1950 — Article 227
High Courts01 Aug 2013Disposed Off
Ashok Kumar Garg Vs Bansal Poultries
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0445
High Courts01 Aug 2013Dismissed
Hanuman Singh Vs Bahadur Singh Saini and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts01 Aug 2013Dismissed
Haryana Integrated Sonologist Association (HISA) and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 7
Constitution of India, 1950 — Article 14, 19(1)(g), 226Indian Medical Council Act, 1956 — Section 2, 2(g), 2(m)Indian Medicine Central Council Act, 1970 — Section 17(3)(d)
High Courts01 Aug 2013Dismissed
Sachin @ Sachu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401
High Courts01 Aug 2013Allowed
Sukhbir Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0396
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 186, 190, 323, 332
High Courts01 Aug 2013Partly Allowed
Lachhmi Bai and Others Vs Malkiat Singh and Another
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 403
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts01 Aug 2013Disposed Off
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0362
Penal Code, 1860 (IPC) — Section 420
High Courts01 Aug 2013Dismissed
Jatinder Singh Vs Mehar Singh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0300
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 151Constitution of India, 1950 — Article 227
High Courts01 Aug 2013
Lal Chand Vs Shri Jagdish Chand
Punjab And Haryana At Chandigarh · (2014) 173 PLR 794
High Courts01 Aug 2013
Rajinder Mohan Lal Vs Deputy Commissioner of Income Tax, Circle - 1(1)
Punjab And Haryana At Chandigarh · (2013) 263 CTR 231 : (2013) 218 TAXMAN 213
High Courts01 Aug 2013Allowed
Baldhir Singh Vs Union Territory Administration Chandigarh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0274
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts01 Aug 2013Allowed
Ishar Dass Vs Additional Registrar (C) Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0273
High Courts01 Aug 2013Dismissed
Newage Agro Farms Vs Haryana Financial Corporation, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0272
High Courts01 Aug 2013
Kahan Chand and Others Vs Commissioner of Income Tax Inderjeet Mehta Vs CWT
Punjab And Haryana At Chandigarh · (2014) 264 CTR 322 : (2014) 362 ITR 476
High Courts01 Aug 2013Dismissed
Ram Parsad Vs Smt. Birbati and another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts01 Aug 2013
M/s. Josan Khad Store and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0188
High Courts01 Aug 2013Dismissed
Mohinder Singh and Others Vs Rachhpal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts01 Aug 2013Allowed
Vinay Garg and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0031
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 107, 306, 34