High Courts31 Jul 2013Disposed Off
The Jyotisar Ganesh Credit and Service Society Ltd. Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0729
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 124 of 226
High Courts31 Jul 2013Disposed Off
Rajinder Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0716
High Courts31 Jul 2013
Subhash Chand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0712
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts31 Jul 2013Partly Allowed
Piara Singh Vs Daljit Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0648
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(4), 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2013Allowed
Sumesh Soni and Another Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0646
Transfer of Property Act, 1882 — Section 52
High Courts31 Jul 2013Dismissed
Rupinder Kaur Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 1 DMC 193
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 128, 421
High Courts31 Jul 2013Dismissed
Ram Kishan Vs Mahesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 32, 151, 92Constitution of India, 1950 — Article 227
High Courts31 Jul 2013Dismissed
Manohar Lal Vs Bodh Raj
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0534
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 245(2), 468, 482Customs Act, 1962 — Section 111, 135Penal Code, 1860 (IPC) — Section 406, 420
High Courts31 Jul 2013Dismissed
Krishan Lal Vs Bal Kishan
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0533
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts31 Jul 2013Dismissed
Harpreet Kaur and Others Vs Surjeet Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0529
High Courts31 Jul 2013Disposed Off
Smt. Hema Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0519
Evidence Act, 1872 — Section 108
High Courts31 Jul 2013Allowed
Sawaran Singh Vs Sawinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0518
High Courts31 Jul 2013Dismissed
Bharpur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0484
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401Penal Code, 1860 (IPC) — Section 304B
High Courts31 Jul 2013
Mohinder Singh Vs Gurbachna and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0483
High Courts31 Jul 2013Allowed
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0358
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Penal Code, 1860 (IPC) — Section 379, 451
High Courts31 Jul 2013Dismissed
Mahesh Sethi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311
High Courts31 Jul 2013Disposed Off
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts31 Jul 2013
Gursewak Singh Vs Usha Gift House
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0354
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts31 Jul 2013Allowed
Atam Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0352
Constitution of India, 1950 — Article 227
High Courts31 Jul 2013Allowed
Sudha @ Surdha Kumari Vs Smt. Omwati
Punjab And Haryana At Chandigarh · (2013) 172 PLR 298
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 107, 108, 23