High Courts01 Aug 2013Allowed
Sunil Kumar Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 08 P&H CK 0020
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 123 of 226
High Courts31 Jul 2013
M/s. A.J.S. Deformer Pvt. Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 301
High Courts31 Jul 2013Dismissed
Hardeep Kaur Vs Manjit Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0881
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 386Penal Code, 1860 (IPC) — Section 107, 306
High Courts31 Jul 2013Disposed Off
M/s. Yash Enterprises Vs Chopra Bros. [India] Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0867
Companies Act, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2013Dismissed
National Insurance Co. Ltd. Vs Vaneet Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0857
Motor Vehicles Act, 1988 — Section 166
High Courts31 Jul 2013
Ramesh Ahuja Vs M/s. United Breweries Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0856
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2Constitution of India, 1950 — Article 227
High Courts31 Jul 2013
Prem Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0837
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 323, 380
High Courts31 Jul 2013Allowed
Sat Pal Vs Basant Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0827
High Courts31 Jul 2013
Manish Bansal and Others Vs PSPCL and Others Vikas and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0826
Constitution of India, 1950 — Article 14, 16
High Courts31 Jul 2013Allowed
Gulshan Kumar Vs Hardeep Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0825
Motor Vehicles Act, 1988 — Section 166
High Courts31 Jul 2013Allowed
Bhola Singh Vs Deepak Sharma and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0824
High Courts31 Jul 2013
Asha Grewal and Another Vs Kewal Singh and Others United India Insurance Co. Ltd. Vs Asha Grewal and Others
Punjab And Haryana At Chandigarh · (2013) 3 ACC 861
Motor Vehicles Act, 1988 — Section 166
High Courts31 Jul 2013Disposed Off
Prem Kumar and Another Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0816
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2013Disposed Off
Gurpreet Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0814
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 201, 323, 324, 34
High Courts31 Jul 2013Dismissed
State of Punjab Vs Bhola Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0774
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i)
High Courts31 Jul 2013Allowed
Amar Singh Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0773
Evidence Act, 1872 — Section 110
High Courts31 Jul 2013Dismissed
Nirmal Kumar Verma Vs M/s. Durga Engineering Works and Others
Punjab And Haryana At Chandigarh · (2013) 4 BC 480
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts31 Jul 2013Dismissed
Naveen Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0771
High Courts31 Jul 2013Dismissed
Harjinder Singh Vs Govt. of India and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0765
High Courts31 Jul 2013Allowed
Gurdavinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0731
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 340, 342, 343, 344, 420