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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 125 of 226

High Courts31 Jul 2013Dismissed

M/s. Guru Nanak Tractors Vs Swarn Singh

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0340

Consumer Protection Act, 1986 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts31 Jul 2013Dismissed

Kanta Devi Vs Yogesh and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0287

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
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High Courts31 Jul 2013Dismissed

Kehar Singh Vs Balwant Singh

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0286

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 500
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High Courts31 Jul 2013Dismissed

Mahipal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0260

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
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