High Courts31 Jul 2013Allowed
Rupinder Singh and Others Vs Baba Farid University of Health Sciences Dr. Manjyot Bajwa Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 168
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 126 of 226
High Courts31 Jul 2013Allowed
Vijender and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts31 Jul 2013Dismissed
The Sonipat Central Co-op Bank Limited Vs Shiv Co-op Transport Society Limited and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0233
Civil Procedure Code, 1908 (CPC) — Section 115Contempt of Courts Act, 1971 — Section 20
High Courts31 Jul 2013
M/s. Sagar Engineering Works Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0231
High Courts31 Jul 2013Allowed
Mukteshwar Singh Randhawa Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0185
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 420
High Courts31 Jul 2013Disposed Off
Pamma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts31 Jul 2013Allowed
Raman and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts31 Jul 2013
Sanjeev Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0182
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts31 Jul 2013Allowed
Rupinder Kaur Alias Rubi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 341, 380
High Courts31 Jul 2013Dismissed
Subhash Chand Amar Vs Smt. Kiran Girdhar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0120
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AConstitution of India, 1950 — Article 227Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3
High Courts31 Jul 2013Dismissed
Mahender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0069
High Courts31 Jul 2013Disposed Off
Gulzar Singh Mittal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0062
Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2013
Udho Ram and Others Vs The Financial Commissioner (Planning) and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0060
Punjab Security of Land Tenures Act, 1953 — Section 10A, 16, 6, 9, 9A
High Courts31 Jul 2013
Surya Pharmaceutical Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 301 ELT 331
High Courts31 Jul 2013Disposed Off
In Re: Capsugel Healthcare Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0018
Companies Act, 1956 — Section 100, 101, 102, 103(1)(b), 103(i)(b)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 23
High Courts30 Jul 2013
Hira Singh Ranga Vs Tej Pal
Punjab And Haryana At Chandigarh · (2013) 172 PLR 296
High Courts30 Jul 2013
Commissioner of Income Tax-I, Ludhiana Vs Vallabh Yarns (P.) Ltd.
Punjab And Haryana At Chandigarh · (2014) 221 TAXMAN 146
High Courts30 Jul 2013
Yadwinder Singh Vs Raj Kumar Anand
Punjab And Haryana At Chandigarh · (2014) 1 BC 339 : (2014) 1 Crimes 164
High Courts30 Jul 2013Dismissed
Beant Singh and Another Vs Nachhatar Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0870
High Courts30 Jul 2013Disposed Off
Updesh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0855
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 452