High Courts30 Jul 2013Allowed
Balwant Singh Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0633
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 128 of 226
High Courts30 Jul 2013Dismissed
Raj Kumar Batra Vs Prem Lata Arora
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0577
High Courts30 Jul 2013Dismissed
Mukesh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0573
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311APenal Code, 1860 (IPC) — Section 304B
High Courts30 Jul 2013Allowed
Harpreet Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0570
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 427, 506
High Courts30 Jul 2013Dismissed
Dharampal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0566
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13, 7, 8
High Courts30 Jul 2013Dismissed
Sawan Mal Arora Vs Ram Kishan Bajaj
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0563
High Courts30 Jul 2013
Sarvesh Vs Krishna Devi and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 293
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Jul 2013
Sukhwinder Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0552
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 379, 434, 447, 506
High Courts30 Jul 2013Dismissed
Paramjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 129 : (2013) 4 RCR(Civil) 370
Punjab Panchayati Raj Act, 1994 — Section 3(1)
High Courts30 Jul 2013Disposed Off
Gurjit Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0361
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Jul 2013Dismissed
Satnam Singh Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0360
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts30 Jul 2013Dismissed
M/s. Brown Multi-Wall Paper Bags Ltd. Vs M/s. Ram Lal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0359
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts30 Jul 2013Disposed Off
Amandeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0313
High Courts30 Jul 2013Disposed Off
Balwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0312
High Courts30 Jul 2013
Manjit Kaur Vs The Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0311
Workmens Compensation Act, 1923 — Section 17
High Courts30 Jul 2013Dismissed
Swaranjit Singh Vs Karam Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 202, 313, 378Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts30 Jul 2013Dismissed
Ram Bhagat Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 452
High Courts30 Jul 2013
Parbhati Lal Vs Prabhu
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0295
High Courts30 Jul 2013Allowed
Gurwinder Singh and Others Vs Sukhbir Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0294
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 336
High Courts30 Jul 2013Allowed
Mandeep Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0293
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A