COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 129 of 226

High Courts30 Jul 2013Allowed

Kuwinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0290

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325

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High Courts30 Jul 2013

Balwinder Singh @ Bindu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0280

Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18Penal Code, 1860 (IPC) — Section 406, 498A, 506

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High Courts30 Jul 2013Dismissed

Jaswant Singh sole Proprietor M/s. D. Sons Enterprises Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0256

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High Courts30 Jul 2013

Om Parkash Vs Surender and Others

Punjab And Haryana At Chandigarh · (2013) 172 PLR 292

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High Courts30 Jul 2013Dismissed

Guru Ravidas Ayurvedic University Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0249

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High Courts30 Jul 2013Dismissed

Ajit Singh Vs Randhir Singh and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0244

Punjab Land Revenue Act, 1887 — Section 44

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High Courts30 Jul 2013Dismissed

Roshan Lal Bindal Vs Mohamad Sayeen and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0243

Criminal Procedure Code, 1973 (CrPC) — Section 197, 244, 245(1), 378(4)Penal Code, 1860 (IPC) — Section 506

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High Courts30 Jul 2013Dismissed

State of Haryana Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0242

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts30 Jul 2013Dismissed

Surender Kumar Vs Amrit Kaur

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0241

Transfer of Property Act, 1882 — Section 53A

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High Courts30 Jul 2013Dismissed

Rajesh Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0225

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High Courts30 Jul 2013Allowed

Attar Singh and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts30 Jul 2013Allowed

Jaspal Kaur and Others Vs Harjeet Singh and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0207

Motor Vehicles Act, 1988 — Section 166

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High Courts30 Jul 2013Dismissed

Brij Mohan Vs Ram Dia

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0204

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High Courts30 Jul 2013Dismissed

Kulwant Singh and Another Vs Smt. Ram Pyari

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0203

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High Courts30 Jul 2013Allowed

Kulwinder Kaur Vs Satnam Singh and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0187

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 166

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High Courts30 Jul 2013Allowed

Bhuptej Pal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0186

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 307, 399, 402

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High Courts30 Jul 2013Allowed

Gurjant Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0177

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High Courts30 Jul 2013Allowed

Shamsher Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0156

Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506

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High Courts30 Jul 2013

Dev Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2014) 1 SCT 215

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High Courts30 Jul 2013

Dr. Jagmohan Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0135

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