High Courts29 Jul 2013Dismissed
Birender Kumar Vs Sudhir Kumar
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0808
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 131 of 226
High Courts29 Jul 2013Dismissed
Ashok Kumar and Another Vs Nirmal Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0807
High Courts29 Jul 2013
The State of Punjab Vs Nachhattar Singh @ Chaila
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0758
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts29 Jul 2013Allowed
Kartar Singh and Others Vs Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 275
Punjab Land Reforms Act, 1972 — Section 9Punjab Security of Land Tenures Act, 1953 — Section 10APunjab Tenancy Act, 1887 — Section 59
High Courts29 Jul 2013Disposed Off
Surinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0730
Constitution of India, 1950 — Article 226
High Courts29 Jul 2013Dismissed
Charan Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0721
High Courts29 Jul 2013
M/s. Jai Ambe Oil and Cotton Mills Vs Assessing Authority, (Sales Tax Officer) M/s. Kundan Oil and General Mills Vs Assistant Excise and Taxation Commissioner-cum Assessing Authority
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0720
High Courts29 Jul 2013Dismissed
Subhash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0715
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 313, 376, 376(2), 376(2)(b), 376B
High Courts29 Jul 2013Dismissed
Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0711
Criminal Procedure Code, 1973 (CrPC) — Section 13(2), 313, 7Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts29 Jul 2013Allowed
Kulwant Kaur Vs M/s. Apna Travels Private Limited and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0636
High Courts29 Jul 2013Dismissed
Naresh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 277 : (2013) 4 RCR(Civil) 240
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 2(g)(4), 2(g)(4a)
High Courts29 Jul 2013Dismissed
Verender Kumar Vs Dhanpat Ram and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0586
Constitution of India, 1950 — Article 227
High Courts29 Jul 2013
Krishan Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0576
Constitution of India, 1950 — Article 226, 227Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7
High Courts29 Jul 2013Dismissed
Smt. Raj Bala Vs The Chief Controller of Finance and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0558
High Courts29 Jul 2013Dismissed
Anita Kumari Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0557
Constitution of India, 1950 — Article 14
High Courts29 Jul 2013Disposed Off
Labh Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0536
High Courts29 Jul 2013Dismissed
Hardial Singh Vs Punjab Mandi Board and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0535
High Courts29 Jul 2013Disposed Off
Des Raj Chalotra Vs The Punjab State Power Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0481
High Courts29 Jul 2013
State of Punjab Vs Resham Singh and Others Resham Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0479
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 102, 161, 174, 313, 366Evidence Act, 1872 — Section 27
High Courts29 Jul 2013Dismissed
Rajbir Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0380
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34