High Courts29 Jul 2013Allowed
Rajinder Singh Vs Gamdoor Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0223
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 133 of 226
High Courts29 Jul 2013Allowed
M/s. Vimal Selections and Others Vs Cotton County Retail Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 226, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jul 2013
M/s. New India Construction Company and Others Vs Sh. Kabool Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 270
High Courts29 Jul 2013Dismissed
The Oriental Insurance Co. Limited Vs Smt. Sudesh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0170
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2013Dismissed
Ramesh Vs Smt. Mukesh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 2013Dismissed
Food Corporation of India Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0134
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts29 Jul 2013
Abbas Vs Hamid and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0133
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2013Dismissed
Gorakh Nath, District and Sessions Judge (Retd.) Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 279 : (2014) 1 SCT 69
Constitution of India, 1950 — Article 226, 32
High Courts29 Jul 2013Dismissed
Narinder Kumar Vs Kamlesh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 197, 198, 378(4)Penal Code, 1860 (IPC) — Section 218Prevention of Corruption Act, 1988 — Section 13, 13(a)
High Courts29 Jul 2013Dismissed
The Oriental Insurance Company Ltd. Vs Jagdish Khan and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0130
High Courts29 Jul 2013Dismissed
Santosh Rani Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 378(4), 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A, 506
High Courts29 Jul 2013
Moonlight Auto Ltd. Vs Commissioner of Customs (Preventive)
Punjab And Haryana At Chandigarh · (2013) 298 ELT 498
High Courts29 Jul 2013
G.V. (God Vishnu) Rice Unit Vs Commissioner of Income Tax, Karnal
Punjab And Haryana At Chandigarh · (2013) 219 TAXMAN 358
High Courts29 Jul 2013
Abdul Gani and Another Vs Ms. Akhlari and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0065
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2013Allowed
Ajaib Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 287
East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(3)
High Courts29 Jul 2013
Raghubir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 160
High Courts26 Jul 2013Dismissed
Smadh Baba Bhai Sangtian Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 112 : (2013) 4 RCR(Civil) 366
High Courts26 Jul 2013Dismissed
Smt. Imarti Devi Vs Madhu Devi
Punjab And Haryana At Chandigarh · (2013) 172 PLR 373
High Courts26 Jul 2013Dismissed
Ajaib Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 367
High Courts26 Jul 2013Allowed
Sandeep Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 365 : (2014) 2 SCT 749