High Courts26 Jul 2013Disposed Off
Naveen Kumari Dhiman Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0846
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 134 of 226
High Courts26 Jul 2013
M/s. Tilak Oil and General Mills Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0845
High Courts26 Jul 2013
M/s. Milkhi Ram Oil Dall Mills Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0844
High Courts26 Jul 2013
M/s. Harbilas Oil and General Mills Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0843
High Courts26 Jul 2013Dismissed
Rameshwar Dayal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0841
High Courts26 Jul 2013
Rajeev Rana and Another Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0840
High Courts26 Jul 2013
Mohinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0839
High Courts26 Jul 2013Disposed Off
Ajaib Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 160
High Courts26 Jul 2013Dismissed
Navdeep Singh Narang Vs Kuldeep Singh Grewal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0831
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts26 Jul 2013Dismissed
Harjit Singh and Another Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0806
High Courts26 Jul 2013Dismissed
Dalip Singh Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0805
Evidence Act, 1872 — Section 110Punjab Municipal Act, 1911 — Section 172(2)
High Courts26 Jul 2013Disposed Off
Dinesh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0804
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506
High Courts26 Jul 2013Allowed
Mahender Singh Vs The Collector-cum-Deputy Commissioner, Jhajjar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0785
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts26 Jul 2013
Labh Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0777
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 108, 120A, 306, 34
High Courts26 Jul 2013Allowed
Jatinder Dhir Vs Atul Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0776
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 15(b)
High Courts26 Jul 2013Dismissed
Dudh Nath Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0775
Constitution of India, 1950 — Article 227
High Courts26 Jul 2013Dismissed
The Land Acquisition Collector and Another Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0768
Land Acquisition Act, 1894 — Section 4, 6
High Courts26 Jul 2013Allowed
Sanaulla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0767
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401
High Courts26 Jul 2013Allowed
Ravinder Kumar Singla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0766
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(4)Insecticides Act, 1968 — Section 17, 18, 29, 3(k), 33Prevention of Food Adulteration Act, 1954 — Section 16(1)(1A), 7
High Courts26 Jul 2013Dismissed
Bimla Vs Huda and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0761
Constitution of India, 1950 — Article 226, 227