High Courts26 Jul 2013Dismissed
Krishan Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 369 : (2014) 1 SCT 136
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 135 of 226
High Courts26 Jul 2013Allowed
Sito Bai and Others Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0701
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013Allowed
Raj Pal Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0700
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013
Subhash Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 363
Constitution of India, 1950 — Article 226, 227Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 16, 4, 5, 7
High Courts26 Jul 2013Dismissed
P.C.M.S. Association Punjab Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0640
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 11, 151Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts26 Jul 2013
Karnail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0565
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts26 Jul 2013Dismissed
Surti Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0556
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2013Dismissed
Jatinder Singh Vs Manjinder Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0541
Constitution of India, 1950 — Article 227
High Courts26 Jul 2013Dismissed
Privilege Health Care Services Vs DLF Qutab Enclave Complex
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0532
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 17, 7
High Courts26 Jul 2013
Punjab State Electricity Board Vs The Barnala Co-operative Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2013) 172 PLR 355
Punjab Co-operative Societies Act, 1961 — Section 57, 58, 58, 59, 59
High Courts26 Jul 2013Allowed
Kiran Bala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0411
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2013Dismissed
Sube Singh Vs Sumer Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0370
High Courts26 Jul 2013Dismissed
Joginder Pal Vs Saneh Lata and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0369
Limitation Act, 1963 — Section 5
High Courts26 Jul 2013Dismissed
The Oriental Insurance Company Limited Vs Smt. Kulwinder Kaur and Another
Punjab And Haryana At Chandigarh · (2014) ACJ 1625 : (2013) 172 PLR 372
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts26 Jul 2013Dismissed
Balbir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0350
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Jul 2013
Ram Singh Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0349
High Courts26 Jul 2013Dismissed
Sardara Singh Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0348
High Courts26 Jul 2013Dismissed
Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0326
Penal Code, 1860 (IPC) — Section 376
High Courts26 Jul 2013Allowed
Shakuntla Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0325
Constitution of India, 1950 — Article 227
High Courts26 Jul 2013Disposed Off
Pritam Singh Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2013) 172 PLR 358 : (2013) 4 RCR(Civil) 126
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 7Evidence Act, 1872 — Section 102, 114