High Courts26 Jul 2013
Ashok Kundra Vs Sh. Jagjit Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0321
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 136 of 226
High Courts26 Jul 2013Dismissed
Lekh Raj Vs Parkash Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0320
High Courts26 Jul 2013Dismissed
Gaya Parshad Vs The President Officer and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0315
High Courts26 Jul 2013
Phool Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0314
High Courts26 Jul 2013Dismissed
Paramjit Singh Vs Director, Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0308
Income Tax Act, 1961 — Section 11, 7
High Courts26 Jul 2013Dismissed
Shaitan Singh Vs Neetu Goyal
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0248
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 2013Dismissed
Usha Devi and Others Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0247
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 149Limitation Act, 1963 — Section 5
High Courts26 Jul 2013Allowed
M/s. Singla Construction Company and Another Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 361
High Courts26 Jul 2013Allowed
Jagdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 411
High Courts26 Jul 2013
Commissioner of Income Tax Vs Punjab Anand Industries
Punjab And Haryana At Chandigarh · (2013) 359 ITR 300
High Courts26 Jul 2013
Sher Singh Vs Dilpreet Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0158
Court Fees Act, 1870 — Section 7, 7(iv)(c)
High Courts26 Jul 2013Allowed
Estate Officer, HUDA and Another Vs Sushil Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0157
Constitution of India, 1950 — Article 227
High Courts26 Jul 2013Disposed Off
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0137
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Jul 2013Allowed
Harish Kapoor and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts26 Jul 2013Allowed
Amarjit Singh Tathgur Vs M/s. Yamuna Gases and Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0104
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 418, 419, 420, 424
High Courts26 Jul 2013Dismissed
Radhey Shyam Vs Sumitra Devi
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0096
High Courts26 Jul 2013Dismissed
Satpal Singh and Another Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 800
High Courts26 Jul 2013Allowed
Ram Singh Vs Zile Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0063
Constitution of India, 1950 — Article 227
High Courts26 Jul 2013Allowed
Hardial Singh (Deceased) through L.Rs. Vs Harinderpal
Punjab And Haryana At Chandigarh · (2013) 172 PLR 104
High Courts26 Jul 2013Dismissed
Abhey Singh and Others Vs Sharmila
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0014
Hindu Minority and Guardianship Act, 1956 — Section 6