High Courts25 Jul 2013Disposed Off
Barkat Ram Vs Labha Ram
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0643
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 138 of 226
High Courts25 Jul 2013Dismissed
Smt. Bano Vs Smt. Aziso and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0642
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts25 Jul 2013
Bawa Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 1027
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 307, 320, 323, 324
High Courts25 Jul 2013Dismissed
Lakhi Ram and Another Vs Hari Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0608
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts25 Jul 2013Partly Allowed
Smt. Vidya Devi and Another Vs Union of India and Others Union of India and Others Vs Smt. Vidya Devi and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0607
High Courts25 Jul 2013Disposed Off
Gurjant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0587
High Courts25 Jul 2013
Satbir Singh Vs The District Forest Officer
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0560
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Jul 2013Allowed
Smt. Santosh and Others Vs Devender and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0528
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jul 2013Partly Allowed
The Oriental Insurance Company Limited Vs Smt. Nanchi Devi and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0509
High Courts25 Jul 2013Dismissed
Shabho Bai and Others Vs Nand Pal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0504
Motor Vehicles Act, 1988 — Section 163A
High Courts25 Jul 2013Disposed Off
Prithavi Singh Vs The Director Physical Instructions (School Education) and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0371
High Courts25 Jul 2013Dismissed
Deepak Panchal Vs Bhavana Panchal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128, 397, 397(3), 482
High Courts25 Jul 2013Allowed
Maghar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0353
High Courts25 Jul 2013Dismissed
Bagga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 2013
Deepak Kashyap and Pushpa Vs State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts25 Jul 2013Allowed
Gram Panchayat Vs Santo Bai and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0344
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts25 Jul 2013Allowed
Rohit Sahota and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 365, 506
High Courts25 Jul 2013Allowed
Ajay Pal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 494, 498A
High Courts25 Jul 2013Allowed
Yash Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Jul 2013Dismissed
The Punjab State and Others Vs M/s. Kumar and Company
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0332