High Courts24 Jul 2013
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 409
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 140 of 226
High Courts24 Jul 2013Allowed
Kailasho and Another Vs Joginder and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 348
High Courts24 Jul 2013
Balwinder Kaur Vs Gulzar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 342
High Courts24 Jul 2013Allowed
Mayo and Others Vs Joga Singh @ Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1813 : (2013) 172 PLR 343
High Courts24 Jul 2013Dismissed
Head Constable Raj Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 344
High Courts24 Jul 2013Dismissed
D.K. Gupta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 346
High Courts24 Jul 2013Disposed Off
Raghunath Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0052
High Courts23 Jul 2013
Gauri Shankar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0932
High Courts23 Jul 2013Dismissed
K.P. Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 238
High Courts23 Jul 2013
Dr. Varun Wats Vs Pt. Bhagwat Dayal Sharma, University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 217 : (2014) 1 SCT 126
High Courts23 Jul 2013
Puja Aggarwal Vs Thapar University and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 125 : (2014) 1 SCT 776
High Courts23 Jul 2013Allowed
The Sukhjindra Furniture Workshop Cooperative Industrial Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 119 : (2013) 4 RCR(Civil) 355
Punjab Co-operative Societies Act, 1961 — Section 55
High Courts23 Jul 2013
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0892
High Courts23 Jul 2013
Pollution Control Committee Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2014) 1 PLR 226
High Courts23 Jul 2013Dismissed
Desh Raj Vs Rohtas Singh
Punjab And Haryana At Chandigarh · (2014) 1 PLR 213
High Courts23 Jul 2013
Joginder Kaur and Another Vs Mota Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0755
High Courts23 Jul 2013Dismissed
Vinod Mattu Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0754
High Courts23 Jul 2013Dismissed
Inder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 219 : (2014) 1 SCT 163
Constitution of India, 1950 — Article 226
High Courts23 Jul 2013Allowed
Gurbachan Singh and Others Vs State of Punjab and Other
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0749
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A