High Courts23 Jul 2013Allowed
Mahesh Singh Vs Mahendra Singh Saraf
Punjab And Haryana At Chandigarh · (2014) 1 PLR 210
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 142 of 226
High Courts23 Jul 2013
Gulshan Kumar Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2014) 1 PLR 212
High Courts23 Jul 2013Dismissed
Bimla Rani Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2014) 1 PLR 215
High Courts23 Jul 2013
Dharamvir Malik Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 222
High Courts23 Jul 2013
Vijay Kumar Vs Shiv Narain Dev Raj
Punjab And Haryana At Chandigarh · (2014) 1 PLR 243
High Courts23 Jul 2013
Commissioner of Income Tax Vs S.S. Embroiders
Punjab And Haryana At Chandigarh · (2013) 261 CTR 417 : (2013) 218 TAXMAN 237
Income Tax Act, 1961 — Section 260A
High Courts23 Jul 2013
Haryana Urban Development Authority Vs The Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 531
High Courts23 Jul 2013Allowed
Sardaro and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0020
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2013Disposed off
Mahesh Kumar Vs Krishan Chander and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0934
High Courts22 Jul 2013Disposed off
Akash Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0933
High Courts22 Jul 2013
Ct. Yogender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 PLR 202
High Courts22 Jul 2013
Sab Industries Ltd. Vs Greater Mohali Area Development Authority
Punjab And Haryana At Chandigarh · (2014) 1 PLR 164
High Courts22 Jul 2013
M/s. Ajaya Industries Vs Gulshan Rai Malhotra
Punjab And Haryana At Chandigarh · (2014) 3 BC 154 : (2014) 2 JCC(NI) 97
High Courts22 Jul 2013
Munesh Kumar and Others Vs State of Haryana and Ors
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0875
High Courts22 Jul 2013
CIT Vs Mansarover Impex (Regd.)
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0781
High Courts22 Jul 2013Dismissed
Municipal Corporation Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0747
High Courts22 Jul 2013
Ashwani Kumar Chaudhary Vs Manju
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0746
High Courts22 Jul 2013Dismissed
Anju Garg Vs Shashi Bhushan Garg
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0745
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2013Dismissed
M/s. Capital Builders Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 127 : (2013) 4 RCR(Civil) 348
Punjab Land Revenue Act, 1887 — Section 111, 20, 20(3)
High Courts22 Jul 2013Dismissed
Sarita Kumari Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0743