High Courts22 Jul 2013Disposed Off
The Kabarwachha Co-operative Labour and Construction Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0742
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 143 of 226
High Courts22 Jul 2013Dismissed
Sham Lal Thukral Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0736
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)Penal Code, 1860 (IPC) — Section 313, 314, 315
High Courts22 Jul 2013Disposed Off
Hardam Singh Vs Angrej Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 201
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(v)
High Courts22 Jul 2013Allowed
Rajwant Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 769
Constitution of India, 1950 — Article 226, 311(2)
High Courts22 Jul 2013Dismissed
Gurbachan Singh (deceased, through his LRs) and Others Vs Chanan Kaur alias Channo (deceased, through her LRs) and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0723
High Courts22 Jul 2013Dismissed
Mukesh Vs HPGCL and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 205
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2013
Jaipal Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0695
High Courts22 Jul 2013Dismissed
Ashok Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0693
Haryana Co-operative Societies Act, 1984 — Section 102, 103, 114, 115
High Courts22 Jul 2013Dismissed
Sanjeev Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0692
High Courts22 Jul 2013Partly Allowed
Pritam Kaur Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2014) 1 PLR 198
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Disposed Off
Punjab State Electricity Board Vs Manohar Lal Mittal and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0619
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 7
High Courts22 Jul 2013Disposed Off
Smt. Mukesh Vs Manoj and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0606
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Dismissed
Daya Nand Sharma Vs Shri S.P. Arora and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0603
High Courts22 Jul 2013Dismissed
Bagicha Singh Vs Udasi Dharamshala
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0602
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Dismissed
Gurmeet Singh Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0575
High Courts22 Jul 2013Partly Allowed
Amrik Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0572
High Courts22 Jul 2013Dismissed
Sukhdev Singh Vs Rajwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0569
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 494, 498A
High Courts22 Jul 2013Allowed
Surjeet Singh Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0553
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2013Disposed Off
The IMT Manesar and Another Vs Haryana State Industrial and Infrastructure Development Corporation and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0520
High Courts22 Jul 2013Allowed
Kuldeep Sharma Vs Mani Ram and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0514
Motor Vehicles Act, 1988 — Section 166