High Courts22 Jul 2013
Gian Chand Garg Vs Haryana State Agricultural Marketing
Punjab And Haryana At Chandigarh · (2014) 1 PLR 199
Arbitration Act, 1940 — Section 14, 17, 30Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 145 of 226
High Courts22 Jul 2013Allowed
Dei Chand alias Devi Chand Vs Mahi Pal and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0259
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2013Dismissed
Jaspal Singh Vs R.S. Puri
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0258
Specific Relief Act, 1963 — Section 20
High Courts22 Jul 2013Dismissed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 208
Haryana Canal and Drainage Act, 1974 — Section 17, 18, 19, 20, 21
High Courts22 Jul 2013
Smt. Joginder Kaur Vs Sh. Sukh Chand Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0226
High Courts22 Jul 2013Allowed
Ashish Ahuja Shelly and Another Vs Gian Parkash Bhambri
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0217
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2013Disposed Off
Ram Kishan and Another Vs Raghbir
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0168
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013
Balbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0152
High Courts22 Jul 2013Disposed Off
Sheenam Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0151
Punjab Civil Services Rules — Rule 8.137A
High Courts22 Jul 2013Disposed Off
Neelam Rani and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0123
High Courts22 Jul 2013Disposed Off
Mohan Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0098
High Courts22 Jul 2013
M/s. Pan India Network Infravest Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0061
Punjab Value Added Tax Act, 2005 — Section 64
High Courts22 Jul 2013Dismissed
Ram Mohan Wadhawan and Others Vs Central Bureau of Investigation and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0045
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 227, 482, 91Penal Code, 1860 (IPC) — Section 120B, 201, 420, 467, 468
High Courts22 Jul 2013Dismissed
Rohtash Vs M.D. HPGCL and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0044
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2013Dismissed
Ranjha Ram and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts22 Jul 2013Allowed
Amritpal Singh and Others Vs Pushpa Malhotra
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0029
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Hindu Marriage Act, 1955 — Section 13
High Courts22 Jul 2013Dismissed
Ashok Kumar Vs MD, HPGCL and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0024
Constitution of India, 1950 — Article 14, 16
High Courts22 Jul 2013Dismissed
Col. Raghbir Singh Shergill Vs General Public and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0017
Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 192, 193, 276
High Courts22 Jul 2013Disposed Off
Baldev Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323
High Courts19 Jul 2013
Balkar Singh (Dead Through L.Rs. ) Vs Beant Singh and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 167