High Courts18 Jul 2013
Satnam Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0384
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 147 of 226
High Courts18 Jul 2013Partly Allowed
Sarwan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 156 : (2014) 1 SCT 767
High Courts18 Jul 2013Partly Allowed
The Sheron CASS Cooperative Agricultural Services Society Ltd. Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0382
High Courts18 Jul 2013Dismissed
Smt. Phool Kaur and Others Vs State of Haryana and Another State of Haryana and Another Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0381
Land Acquisition Act, 1894 — Section 4, 6
High Courts18 Jul 2013Allowed
Kamaljit Kaur and Another Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0377
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2013Partly Allowed
Surinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 319(1), 401Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2013Disposed Off
Neelam Ghumman and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0323
Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2013
M/s. Rama General and Electrical Store Vs The Chief Engineer, Air Force (WAC) and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 149
High Courts18 Jul 2013Disposed Off
Shanti Devi Vs Commissioner, Ferozepur Division and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 151
High Courts18 Jul 2013
Bimla Rani Vs Finance Secretary, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 158
High Courts18 Jul 2013Dismissed
Gurpreet Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B
High Courts18 Jul 2013Dismissed
Mohammad Intzar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 129
High Courts18 Jul 2013Allowed
Sucha Ram Panch Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401
High Courts18 Jul 2013Partly Allowed
B. Lal Singh Alias Lal Singh Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0165
High Courts18 Jul 2013Dismissed
Guru Nanak Dev Thermal Plant Vs ESI Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 161
Employees State Insurance Act, 1948 — Section 2(22), 40, 41, 75, 77
High Courts18 Jul 2013Disposed Off
Ravi @ Ravi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0106
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Jul 2013
Jagmal Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0105
Income Tax Act, 1961 — Section 190, 194A, 194LALand Acquisition Act, 1894 — Section 23, 23(2), 23(IA), 28, 34
High Courts18 Jul 2013Dismissed
Santosh Sodhi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 496
High Courts18 Jul 2013
Jagir Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 5
High Courts18 Jul 2013
Savita Chemicals Limited Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2013) 07 P&H CK 0009